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G. Rajender vs The Presiding Officer
2021 Latest Caselaw 1773 Tel

Citation : 2021 Latest Caselaw 1773 Tel
Judgement Date : 21 June, 2021

Telangana High Court
G. Rajender vs The Presiding Officer on 21 June, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
Item No.49



      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                   AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                          W.A.No.137 of 2020

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

Learned counsel for the appellant states that he has instructions

to withdraw the present appeal.

2. The present appeal is accordingly disposed of as not pressed

along with the pending applications, if any.

______________________________ HIMA KOHLI, CJ

______________________________ B. VIJAYSEN REDDY, J

21.06.2021 JSU

 
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