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Chandana Sarees, vs M/S. Sri Sai Ladies Corner And ...
2021 Latest Caselaw 1635 Tel

Citation : 2021 Latest Caselaw 1635 Tel
Judgement Date : 14 June, 2021

Telangana High Court

Chandana Sarees, vs M/S. Sri Sai Ladies Corner And ... on 14 June, 2021

Bench: Abhinand Kumar Shavili

     HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

                   Criminal Appeal No.1305 OF 2010

JUDGMENT:

Learned counsel appearing for the appellant submits

that the appellant is not willing to pursue the criminal appeal

filed by her and hence, the Criminal Appeal may be dismissed

as not pressed.

In view of the said submission, the Criminal Appeal is

dismissed as not pressed.

Miscellaneous petitions, if any, pending shall stand

closed.

________________________________ JUSTICE ABHINAND KUMAR SHAVILI

Date: 14.06.2021 rkk

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