The Commissioner Prohibition And ... vs Jaripete Ramesh
2021 Latest Caselaw 1599 Tel

Citation : 2021 Latest Caselaw 1599 Tel
Judgement Date : 9 June, 2021

Telangana High Court

The Commissioner Prohibition And ... vs Jaripete Ramesh on 9 June, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.44

       THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                          AND
       THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY

          I.A.No.1 OF 2020 IN/AND W.A.No.541 OF 2020

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)

1.

Learned counsel for the appellants states that he has instructions

to withdraw the present appeal.

2. Leave, as prayed for, is granted. The present appeal and the

interlocutory application are dismissed as withdrawn along with the

pending applications, if any.

_________________ HIMA KOHLI, CJ

______________________ B. VIJAYSEN REDDY, J 09.06.2021 Lrkm

Download the LatestLaws.com Mobile App