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M/S. Addsun Health Care vs Bion Therapeutics India Private ...
2021 Latest Caselaw 1582 Tel

Citation : 2021 Latest Caselaw 1582 Tel
Judgement Date : 7 June, 2021

Telangana High Court

M/S. Addsun Health Care vs Bion Therapeutics India Private ... on 7 June, 2021

Bench: Challa Kodanda Ram

       THE HON' BLE SRI JUSTICE CHALLA KODANDA RAM

                        C.M.A.No. 239 of 2021

JUDGMENT:

Learned counsel for the appellants seeks permission of this

Court to withdraw the Appeal with liberty to his clients to avail the

remedies in law.

Permission is accorded.

The Appeal is accordingly, dismissed as withdrawn. No

costs.

Miscellaneous petitions, if any pending, shall stand closed.

____________________________ CHALLA KODANDA RAM, J 07th June 2021

ksld

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M/S. Addsun Health Care vs Bion Therapeutics India Private ...2021 Latest Caselaw 1582 Tel