Citation : 2021 Latest Caselaw 1490 Tel
Judgement Date : 1 June, 2021
THE HON'BLE SRI JUSTICE T. AMARNATH GOUD
MACMA No.1120 OF 2017
JUDGMENT:
During the pendency of the appeal, the matter was referred
to the Lok Adalat, and the same was settled before the Lok Adalat,
vide Award dated 08.02.2020.
Accordingly, the MACMA is disposed of, in terms of the
award passed by the Lok Adalat. No order as to costs.
Consequently, miscellaneous petitions, if any, pending in
this appeal shall stand closed.
_____________________________ JUSTICE T. AMARNATH GOUD
Date: 01.06.2021 Kvrm
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