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Akkireddy Veera Reddy Died vs M. Siddaiah Since Deceased His Lrs ...
2021 Latest Caselaw 2264 Tel

Citation : 2021 Latest Caselaw 2264 Tel
Judgement Date : 30 July, 2021

Telangana High Court
Akkireddy Veera Reddy Died vs M. Siddaiah Since Deceased His Lrs ... on 30 July, 2021
Bench: Challa Kodanda Ram

The Hon'ble Sri Justice B.Prakash Rao Second Appeal No.157 of 1995

Judgment:

This matter has been coming up regularly on

Thursdays from the last three occasions and getting

passed over for want of Counsel. Even today when the

matter is called, none appears for the appellants and

there is no representation on their behalf.

Hence, the Second Appeal is dismissed for

default. There shall be no order as to costs.

_______________ B.Prakash Rao, J Date: 12-08-2010 lur

 
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