Citation : 2021 Latest Caselaw 2228 Tel
Judgement Date : 27 July, 2021
HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO
AND HONOURABLE SRI JUSTICE T.VINOD KUMAR
C.M.A. No.303 of 2021
JUDGMENT: (Per Hon'ble Sri Justice M.S. Ramachandra Rao)
Learned counsel for appellant states that he has been instructed
by Sri K.Suresh, learned counsel for appellant in the Court below to
withdraw the appeal.
Granting permission as sought, this Appeal is dismissed as
withdrawn.
The Court below shall decide suit uninfluenced by any
observations made by it in the order under appeal. No costs.
Consequently, miscellaneous petitions, pending if any, shall
stand closed.
____________________________ M.S. RAMACHANDRA RAO, J
___________________ T.VINOD KUMAR, J Date: 27-07-2021 Vsv
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