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Jai Gayathri Traders And General ... vs The State Of Telangana And 3 Othes
2021 Latest Caselaw 2024 Tel

Citation : 2021 Latest Caselaw 2024 Tel
Judgement Date : 6 July, 2021

Telangana High Court
Jai Gayathri Traders And General ... vs The State Of Telangana And 3 Othes on 6 July, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
Item No.43

       THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                          AND
       THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY

          I.A.No.1 OF 2019 IN/AND W.A.No.635 OF 2019

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)

1.

Learned counsel for the appellant seeks leave to withdraw the

present appeal.

2. Leave, as prayed for, is granted. The present appeal and the

interlocutory application are dismissed as withdrawn.

_________________ HIMA KOHLI, CJ

______________________ B. VIJAYSEN REDDY, J 06.07.2021 Lrkm

 
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