Telangana High Court
Kiran Kumar Vegga, Secunderabad vs B/E Engg Services India Pvt Ltd., ... on 5 January, 2021
Bench: M.S.Ramachandra Rao, T.Amarnath Goud
THE HON'BLE SRI JUSTICE M.S.RAMACHANDRA RAO
AND
THE HON'BLE SRI JUSTICE T.AMARNATH GOUD
CMA.No.s 780 , 781, 782, 785, 786 and 787 of 2017
COMMON JUDGMENT:
Counsel for the appellants states that all these Appeals
have become infructuous because the suit, out of which these
appeals arise, has itself been dismissed as withdrawn on
13.02.2020
.
2. In view of the said submission, all these Appeals are
dismissed as infructuous.
3. Consequently, miscellaneous petitions pending if any,
shall stand closed.
______________________________ M.S. RAMACHANDRA RAO, J
________________________ T.AMARNATH GOUD, J 05th January, 2021.
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