Anand Suresh Deshmukh, Hyderabad vs B/E Eng. Services India Pvt. Ltd., ...
2021 Latest Caselaw 24 Tel

Citation : 2021 Latest Caselaw 24 Tel
Judgement Date : 5 January, 2021

Telangana High Court

Anand Suresh Deshmukh, Hyderabad vs B/E Eng. Services India Pvt. Ltd., ... on 5 January, 2021

Bench: M.S.Ramachandra Rao, T.Amarnath Goud

      THE HON'BLE SRI JUSTICE M.S.RAMACHANDRA RAO
                               AND
        THE HON'BLE SRI JUSTICE T.AMARNATH GOUD

         CMA.No.s 780 , 781, 782, 785, 786 and 787 of 2017


COMMON JUDGMENT:


       Counsel for the appellants states that all these Appeals

have become infructuous because the suit, out of which these

appeals arise, has itself been dismissed as withdrawn on

13.02.2020

2. In view of the said submission, all these Appeals are

dismissed as infructuous.

3. Consequently, miscellaneous petitions pending if any,

shall stand closed.

______________________________ M.S. RAMACHANDRA RAO, J

________________________ T.AMARNATH GOUD, J 05th January, 2021.

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