Telangana High Court
Phoenix Engineering ... vs B/E Engineering Services India ... on 5 January, 2021
Bench: M.S.Ramachandra Rao, T.Amarnath Goud
THE HON'BLE SRI JUSTICE M.S.RAMACHANDRA RAO AND THE HON'BLE SRI JUSTICE T.AMARNATH GOUD CMA.No.s 780 , 781, 782, 785, 786 and 787 of 2017 COMMON JUDGMENT: Counsel for the appellants states that all these Appeals have become infructuous because the suit, out of which these appeals arise, has itself been dismissed as withdrawn on 13.02.2020
.
2. In view of the said submission, all these Appeals are
dismissed as infructuous.
3. Consequently, miscellaneous petitions pending if any,
shall stand closed.
______________________________ M.S. RAMACHANDRA RAO, J
________________________ T.AMARNATH GOUD, J 05th January, 2021.
gra