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M/S Prasad Film Laboratories ... vs M.Sridhar Rao
2021 Latest Caselaw 4066 Tel

Citation : 2021 Latest Caselaw 4066 Tel
Judgement Date : 1 December, 2021

Telangana High Court
M/S Prasad Film Laboratories ... vs M.Sridhar Rao on 1 December, 2021
Bench: Lalitha Kanneganti
      THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

               CRIMINAL APPEAL NO. 2908 OF 2018

JUDGMENT:

Sri B. Nalin Kumar, learned counsel for the appellant,

seeks permission of this Court to withdraw this Criminal Appeal

and a letter dated 29.11.2021 is filed to that effect.

Permission is accorded.

The Criminal Appeal is, accordingly, dismissed as

withdrawn. Miscellaneous applications, if any, pending shall

stand dismissed.

___________________________ LALITHA KANNEGANTI, J

1st December 2021 RRB

 
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