Mohammed Osman vs Mohd.Raheem And Another
2021 Latest Caselaw 1356 Tel

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

         CIVIL REVISION PETITION No. 825 of 2018

ORDER:

This Civil Revision Petition is filed questioning the order

dated 23.06.2017 allowing I.A.No.130 of 2017 in O.S.No.131 of

2016 on the file of V Additional District Judge, Bhongir,

Nalgonda District.

It is to be noted that as per the status report of V Additional

District Judge, Bhongir, the said suit itself came to be dismissed

by the Court below, vide judgment dated 31.01.2020.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition. `

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J

Dt:26.04.2021.

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