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Akash vs State Of Rajasthan (2026:Rj-Jd:14556)
2026 Latest Caselaw 4759 Raj

Citation : 2026 Latest Caselaw 4759 Raj
Judgement Date : 28 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Akash vs State Of Rajasthan (2026:Rj-Jd:14556) on 28 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:14556]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 3655/2026

 Akash S/o Shri Kailashchandra Verma, Aged About 24 Years, R/o
 10, Bunkar Colony, Vishanvala, Sirsa Road, Panchyavala, P.s.
 Karni Vihar, District Jaipur.
 (Presently Lodged In District Jail, Chittorgarh)
                                                                     ----Petitioner
                                      Versus
 State Of Rajasthan, Through Pp
                                                                   ----Respondent


For Petitioner(s)           :     Mr. Ravi Panwar
                                  Mr. Parag Mahi
For Respondent(s)           :     Mr. Narendra Gehlot, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

28/03/2026 1- izkFkhZ@vfHk;qDr dh vksj ls tekur dk ;g vkosnu i= vUrxZr /kkjk 483 Hkkjrh; ukxfjd lqj{kk lafgrk iqfyl Fkkuk lk;cj] ftyk fpÙkkSM+x<+ esa ntZ izFke lwpuk fjiksVZ la[;k 15@2025] vijk/k vUrxZr /kkjk 318¼4½] 336¼3½] 338] 340¼2½] 61¼2½ Hkkjrh; U;k; lafgrk o /kkjk 66Mh vkbZVh ,DV ds ekeys esa izLrqr gqvk gSA 2- eSaus cgl tekur vkosnu i= ij lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA 3- izkFkhZ@vfHk;qDr ds fo}ku vf/koDrk dh vksj ls ;g rdZ fn;k x;k fd bl ekeys esa pkyku is'k gks pqdk gSA lg&vfHk;qDr foØe] ftldks izkFkhZ@vfHk;qDr }kjk [kkrk fn, tkus dk vkjksi gS] mldh tekur bl U;k;ky; dh led{k ihB ds vkns'k fnukad 13-02-2026 ds }kjk yh tk pqdh gSA izkFkhZ@vfHk;qDr dk ekeyk lg&vfHk;qDr foØe ls xaHkhj ugha gSA izdj.k ds fopkj.k esa le; yxus dh laHkkouk gSA vr% bl vk/kkj ij izkFkhZ@vfHk;qDr dks tekur ij fjgk fd, tkus dk fuosnu fd;kA

(Uploaded on 28/03/2026 at 12:38:42 PM)

[2026:RJ-JD:14556] (2 of 2) [CRLMB-3655/2026]

4- blds foijhr fo}ku yksd vfHk;kstd us mDr tekur vkosnu i= dk l[r fojks/k djrs gq, izkFkhZ&vfHk;qDr ds tekur izkFkZuk i= dks [kkfjt fd, tkus dk fuosnu fd;kA 5- eSaus mi;qZDr rdkZsa ij euu fd;k rFkk i=koyh dk voyksdu fd;kA bl ekeys esa pkyku is'k gks pqdk gSA vU; lg&vfHk;qDr foØe dh tekur bl U;k;ky; dh led{k ihB ds vkns'k fnukad 13-02-2026 ds }kjk yh tk pqdh gSA izdj.k ds fopkj.k esa le; yxus dh laHkkouk ls budkj ugha fd;k tk ldrk gSA 6- vr% cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks /;ku esa j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk] izdj.k ds rF;ksa o ifjfLFkfr;ksa dks ns[krs gq, izkFkhZ@vfHk;qDr dks tekur dk ykHk fn;k tkuk U;k;ksfpr izrhr gksrk gSaA 7- ifj.kker% izkFkhZ@vfHk;qDr ds tekur vkosnu i= dks Lohdkj fd;k tkdj vkns'k fn;k tkrk gS fd izkFkhZ@vfHk;qDr vkdk'k iq= dSyk'kpanz] mi;qZDr izFke lwpuk fjiksVZ ds ekeys esa fo}ku v/khuLFk U;k;ky; esa viuh fu;fer mifLFkfr ds laca/k esa ,d yk[k #i;s dk eqpydk ,oa fo}ku v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj #i;s dh nks tekur izLrqr dj rLnhd djk ns rks mls bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA

(YOGENDRA KUMAR PUROHIT),J 28-GauravG/-

(Uploaded on 28/03/2026 at 12:38:42 PM)

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