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Gurpreet Singh vs State Of Rajasthan (2026:Rj-Jd:14372)
2026 Latest Caselaw 4717 Raj

Citation : 2026 Latest Caselaw 4717 Raj
Judgement Date : 27 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Gurpreet Singh vs State Of Rajasthan (2026:Rj-Jd:14372) on 27 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:14372]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                              JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 3255/2026

 Gurpreet Singh S/o Balvindra Singh, Aged About 19 Years, R/o
 Sadakwala P S Sadar Suratgarh District Sri Ganganagar. (At
 Present Lodged In Sub Jail Suratgarh)
                                                      ----Petitioner
                              Versus
 State Of Rajasthan, Through Pp
                                                   ----Respondent
                          Connected With
    S.B. Criminal Miscellaneous Bail Application No. 3256/2026
 1. Balvindra Singh S/o Arjun Singh, Aged About 40 Years, R/o
 Sadakwala P S Sadar Suratgarh District Sri Ganganagar. (At
 Present Lodged In Sub Jail Suratgarh)
 2. Puran Singh S/o Arjun Singh, Aged About 38 Years, R/o
 Sadakwala P S Sadar Suratgarh District Sri Ganganagar. (At
 Present Lodged In Sub Jail Suratgarh)
                                                     ----Petitioners
                              Versus
 State Of Rajasthan, Through Pp
                                                   ----Respondent


For Petitioner(s)             :    Mr. Jitendra Ojha
For Respondent(s)             :    Mr. Narendra Gehlot, PP


      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

27/03/2026

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[2026:RJ-JD:14372] (2 of 2) [CRLMB-3255/2026]

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(YOGENDRA KUMAR PUROHIT),J 124-125-mayank/-

(Uploaded on 27/03/2026 at 04:47:01 PM)

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