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Rajasthan High Court - Jodhpur
Surja Ram vs State Of Rajasthan (2026:Rj-Jd:14505) on 27 March, 2026
Author: Farjand Ali
Bench: Farjand Ali
[2026:RJ-JD:14505]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 6631/2026
1. Surja Ram S/o Mani Ram, Aged About 38 Years, Resident
Of Village Arjunotpura, 6 Gdm, District Sri Ganganagar,
Rajasthan.
2. Kamlesh Kumari D/o Imilal, Aged About 35 Years,
Resident Of Kalvasiya, Via-Dholipal, Tehsil Sadulshahar,
District Sri Ganganagar, Rajasthan.
3. Sushila Kumari D/o Imilal, Aged About 37 Years, Resident
Of Kalvasiya, Via-Dholipal, Tehsil Sadulshahar, District Sri
Ganganagar, Rajasthan.
4. Skin Kumar S/o Brij Lal, Aged About 43 Years, Resident
Of Ward No. 07, 20 Lm (Luniya) 15 Lm, District Sri
Ganganagar, Rajasthan.
5. Dalip Kumar S/o Lal Chand, Aged About 43 Years,
Resident Of House No. 88/1, Kardu, Tehsil Suratgarh,
District Sri Ganganagar, Rajasthan.
6. Mahaveer Prasad S/o Shyopat Ram, Aged About 37 Years,
Resident Of 11 Rawla Mandi, 8 Psd-B, District Sri
Ganganagar, Rajasthan.
7. Jagdev Singh S/o Mahendra Singh, Aged About 44 Years,
Resident Of 34 Mmk Killanwalim, 36 Ptp (Maniyanwali)
Post Manniwali, District Sri Ganganagar, Rajasthan.
8. Subodh Kumar S/o Harinarayan, Aged About 46 Years,
Resident Of 17 Knd-A, Khanuwali, District Sri Ganganagar,
Rajasthan.
9. Tej Singh S/o Balvinder Singh, Aged About 46 Years,
Resident Of Ward No. 7, 2 Str, Gharsana, District Sri
Ganganagar, Rajasthan.
10. Vishnu Dutt S/o Badri Prasad, Aged About 51 Years,
Resident Of Village 3 Np, Post Jhotawali, Raisinghnagar,
District Sri Ganganagar, Rajasthan.
11. Suman Kumari W/o Sanjeev Kumar, Aged About 40 Years,
Resident Of Ward No. 5, Mohalla Jato Ki Basti, Seetsar,
District Jhunjhunu, Rajasthan.
12. Seemapal D/o Kalicharan Pal, Aged About 44 Years,
Resident Of Behind Bn School, Gali No. 02, Ward No. 25,
Tehsil Sangriya, District Hanumangarh, Rajasthan.
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13. Surjeet Singh S/o Reshm Singh, Aged About 47 Years,
Resident Of 43 Gb, Sri Vijaynagar, District Sri
Ganganagar, Rajasthan.
14. Sumita D/o Bhaga Ram, Aged About 41 Years, Resident
Of Chala, Gb, District Sikar, Rajasthan.
15. Radha Kumari Prajapati D/o Suresh Kumar W/o Ratan
Kumar, Aged About 35 Years, Resident Of Sukhchainpura,
Majri Kalan, District Alwar, Rajasthan.
16. Saroj Bala D/o Lachhi Ram W/o Sushil Jyani, Aged About
35 Years, Resident Of 11 Tk, 12 Tk, Raisinghnagar,
District Sri Ganganagar, Rajasthan.
17. Suman Kumari D/o Sahab Ram W/o Rohit Bhunwal, Aged
About 36 Years, Resident Of 12 F, 3K, District Sri
Ganganagar, Rajasthan.
18. Deepika Aseri D/o Magraj Dabi W/o Yogesh Aseri, Aged
About 46 Years, Resident Of A-100, Kamla Nehru, 2Nd
Ext. District Jodhpur, Rajasthan.
19. Sajana Choudhary D/o Hari Ram W/o Pawan, Aged About
36 Years, Resident Of Dogiwalo Ki Dhani, Kurada, District
Nagaur, Rajasthan.
20. Nisha Kumari D/o Ramniwas W/o Dipak Kumar Sharma,
Aged About 38 Years, Resident Of C/o Deepak Kumar
Sharma, Palota, Buhana, District Jhunjhunu, Rajasthan.
21. Preeti Choudhary D/o Sardar Singh Choudhary, Aged
About 40 Years, Resident Of 32, Jems Colony, Near Apollo
Apartment, Vidhyadhar, District Jaipur, Rajasthan.
22. Dali Bai D/o Birabal Ram, Aged About 39 Years, Resident
Of Street No. 2, Teli Mohalla Indira Colony, District Sri
Ganganagar, Rajasthan.
23. Nisha Kumari D/o Bhagirath Singh, Aged About 37 Years,
Resident Of Bala Ka Bass, Birmi, District Jhunjhunu,
Rajasthan.
24. Suresh Kanwar W/o Dilip Singh, Aged About 38 Years,
Resident Of Dadhwara, District Nagaur, Rajasthan.
25. Shanno Bano W/o Rais Khan, Aged About 42 Years,
Resident Ward No. 25, M.no. 527, New Khanpura Colony,
District Ajmer, Rajasthan.
26. Manpreet Kaur W/o Palvindra Singh, Aged About 42
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Years, Resident Of 10-A Chhoti Hari Singh Wali, Ward N.
08, 15 J H, District Sri Ganganagar, Rajasthan.
27. Aindra Middha W/o Umesh Kumar Gilhotra D/o Umesh
Kumar Gilhotra, Aged About 50 Years, Resident Of 69,
Sector -9, Gandhi Nagar, District Hanumangarh,
Rajasthan.
28. Uday Pal S/o Mangla Ram, Aged About 45 Years, Resident
Of Ward No. 17 (New) Soni Market Suratgarh, District Sri
Ganganagar, Rajasthan.
29. Gulshan W/o Trilok Chand Sanwria, Aged About 45 Years,
Resident Of Symphoy Pride Pride Namber 560-61, G4
Ground Floor, Kings Road Nirman Nagar, District Jaipur,
Rajasthan.
30. Rajeshwari W/o Rakesh Tak, D/o Sahab Ram, Aged About
38 Years, Resident Of 110 K, Ward No. 04, Dhanuka
Block, Raisinghnagar, District Sri Ganganagar, Rajasthan.
31. Prem Lata W/o Pawan Kumar, Aged About 38 Years,
Resident Of Ward No. 02, Near Times Collage, Vpo
Kartarpura, 10 Hmh, District Hanumangarh, Rajasthan.
32. Vinita Choudhary D/o Sardar Mal Gadhwal W/o Mahendra
Singh, Aged About 34 Years, Resident Of Kuwa-Charala,
Pachlangi, Tehsil Udaipurwati, District Jhunjhunu,
Rajasthan.
33. Rati Ram S/o Chandu Ram, Aged About 39 Years,
Resident Of Village Harisinghpura, Post Maler, District Sri
Ganganagar, Rajasthan.
34. Vijay Laxmi Sharma D/o Deo Kishan Sharma, Aged About
50 Years, Resident Of Ward No. 03, M P Chok, Rajgarh,
District Churu, Rajasthan.
35. Twinkle Verma W/o Rakesh Kumar, Aged About 38 Years,
Resident Of C-757, Afordebal Aawasiya Yojana, Prem
Nagar-3, Udyog Puri Kota, District Kota, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Department
Of Education, Government Of Rajasthan, Jaipur,
Rajasthan.
2. The Secretary, Rural Development And Panchayati Raj
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Department, Government Of Rajasthan, Jaipur,
Rajasthan.
3. The Director, Elementary Education, Bikaner, Rajasthan.
4. The Director, Secondary Education, Bikaner, Rajasthan.
5. The District Education Officer, Jodhpur, Rajasthan.
6. The District Education Officer, Sri Ganganagar, Rajasthan.
7. The District Education Officer, Barmer, Rajasthan.
8. The District Education Officer, Phalodi, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Ratan Ankiya
For Respondent(s) :
HON'BLE MR. JUSTICE FARJAND ALI
Order
27/03/2026
1. Learned counsel for the petitioners has relied upon the dictum
encapsulated in D.B. S.A.W. No.293/2020 titled "The State of
Rajasthan & Ors. Versus Dal Chand Jat" and has submitted
that the appeal preferred by the State has been dismissed therein
inter alia similar issues and the same has been decided in favor of
similar situated persons as that of the petitioners. It is submitted
that the respondents are not considering the representation filed
by the petitioners and declining the grant of equivalent benefits.
2. Heard the submissions put forth.
3. In light of facts and circumstances of the instant case, this
Court directs that if an appropriate representation has been filed
by the petitioners, within a period of fortnight of date of passing
this order, the same shall accordingly be dealt by the respondents
and shall be considered by way of a speaking order, strictly in
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accordance with law, in light of Pawan Meena vs. State of
Rajasthan & Ors. (SBCWP No. 1665/2024; Neutral Citation:
2024:RJ-JP:5792).
4. In light of the above, the present writ petition is disposed of.
Pending applications, if any shall also stand disposed.
(FARJAND ALI),J
146-amit/-
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