Citation : 2026 Latest Caselaw 4698 Raj
Judgement Date : 27 March, 2026
[2026:RJ-JD:14391]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 5485/2026
1. Mukesh Sharma S/o Shri Sushil Kumar Sharma, Aged
About 36 Years, R/o 1/104, Rhb Colony, Hanumangarh.
2. Anis Khan S/o Shri Chand Khan, Aged About 31 Years, R/
o Ward No. 30, Roop Nagar, Hanumangarh.
3. Rahul Thenua S/o Shri Raghuveer Singh, Aged About 31
Years, R/o 01,03, Nagla Gopi, Mursan, Hathras, Uttar
Pradesh.
4. Sakinu S/o Krishan Kumar, Aged About 36 Years, R/o
Govt. Quarter Icpw 3/1, Behind Nps School, Canal Colony,
Hanumangarh.
5. Neeraj Kumar Sharma S/o Shri Pawan Kumar, Aged About
33 Years, R/o 516, Ward No. 48, Chak Jwala Singh Road,
Super Star City, Hanumangarh.
6. Ajay Bhambhu S/o Shri Bhadar Ram, Aged About 31
Years, R/o Vp Op Shivpur Fatuhi, 1F, Po Srigangangar,
Ganganagar.
7. Prakash Sharma S/o Shri Kailash Chand Sharma, Aged
About 27 Years, R/o Ward No. 06, Balaiyo Ka Mohalla,
Lakher, Tehsil Amer, Jaipur.
8. Jaswant Singh Choudhary S/o Shri Ramchander
Choudhary, Aged About 37 Years, R/o Village Ranath,
Alwar.
9. Dinesh Kumar S/o Shri Lt. Ramji Lal, Aged About 44
Years, Roopa Colony, Todabhim, Karauli.
10. Avinash Joshi S/o Shri Rajender Jodhi, Aged About 31
Years, R/o Ward No. 07, Tehsil Tibbi, 30 Ngc,
Hanumangarh.
11. Aajam Khan S/o Shri Umerdeen Khan, Aged About 31
Years, R/o Machri, Alwar.
12. Mohammad Majlish Hasan S/o Shri Taiyab Husain, Aged
About 31 Years, R/o Dhoolpuri, Po Chandoli, Alwar.
13. Ganesh Saini S/o Shri Ram Lal, Aged About 33 Years, R/o
Bhargav Chok Ke Pass, Aadarsh Nagar, Ward No. 35,
Churu.
14. Sachin Sharma S/o Shri Devaki Nandan, Aged About 33
Years, R/o Ward No. 06, Ganesh Mandir Ke Pass,
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Taranagar, Churu.
15. Sandeep Sharma S/o Shri Hemraj Sharma, Aged About
38 Years, R/o Ambedkar Colony, Kherda Sawai Madhopur.
16. Govind Singh S/o Shri Lajja Ram, Aged About 48 Years,
R/o Dulhara, Agra, (Up).
17. Yogita Devi W/o Shri Santosh Sharma, Aged About 31
Years, R/o Adda, Po Madhoni, Bharatpur.
18. Ranjeet Singh Jatav S/o Shri Prem Narayan Jatav, Aged
About 39 Years, R/o Prem Narayan Jatav, Ward No. 58,
Khereta Road, Hindaun, Karauli.
19. Gopal Singh S/o Shri Ram Charan Lal, Aged About 33
Years, R/o Khursatpura, Jagar, Karauli.
20. Rajkumar S/o Shri Dharampal Singh, Aged About 44
Years, R/o Jato Ka Mohalla, Patusari, Jhunjhunun.
21. Heera Ram S/o Shri Mohan Ram, Aged About 36 Years, R/
o Gogelao, Nagaur.
22. Mota Ram S/o Shri Girdhari Ram, Aged About 31 Years,
R/o Makori, Nagaur.
23. Mahendra Soni S/o Shri Govind Lal Soni, Aged About 36
Years, R/o Balaji Ka Bagh, Near Railway Station, Borawar,
Nagaur.
24. Hariom Rana S/o Shri Rajendra Kumar Singh, Aged About
30 Years, R/o Nagla Kunwarji, Post Jogiya, Hathras, Uttar
Pradesh.
25. Sudhir Kumar S/o Shri Indraj, Aged About 33 Years, R/o
Roop Nagar, Fazilka, Punjab.
26. Rajveer Dan Charan S/o Shri Karni Dan Charan, Aged
About 45 Years, R/o Charano Ka Vas, Beejasar, Barmer.
27. Kamlesh Kumar Choubisa S/o Shri Champa Lal Choubisa,
Aged About 48 Years, R/o Tehsil Sarada, Jhadol, Udaipur.
28. Hemant Choubisa S/o Shri Narayan Lal Choubisa, Aged
About 34 Years, R/o Udaipur.
29. Nishu Chandra S/o Virendra Chandra Rawat, Aged About
35 Years, R/o Alwar.
30. Prashant Kumar Brajwal S/o Shri Thandu Ram Balai, Aged
About 31 Years, R/o Pratapgarh, Bhooriyawas, Alwar.
----Petitioners
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Versus
1. The State Of Rajasthan, Through The Principal Secretary,
Department Of Labour, Government Of Rajasthan,
Government Secretariat, Jaipur, Rajasthan.
2. The Labour Commissioner, Government Of Rajasthan,
Government Secretariat, Jaipur, Rajasthan.
3. Building And Other Construction Workers Welfare Board,
State Of Rajasthan Through Its Additional Labour
Commissioner And Joint Secretary, Shram Bhawan,
Shanti Nagar, Khatipura Road, Hasanpura, Jaipur,
Rajasthan.
----Respondents
For Petitioner(s) : Mr. Sushil Solanki
For Respondent(s) : -
HON'BLE MR. JUSTICE FARJAND ALI
Order
27/03/2026
1. Counsel for the petitioner submits that the petitioner would be
satisfied if he would be permitted to file fresh representation before the
respondent No. 2-the State Of Rajasthan, through the Labour
Commissioner, Government Of Rajasthan, Government
Secretariat, Jaipur, Rajasthan, who shall decide the said
representation by way of passing a speaking order within a particular
time frame.
2. In view of such limited prayer, the petitioner is, thus, directed to
file fresh representation before respondent No.2-the State Of
Rajasthan, through the Labour Commissioner, Government Of
Rajasthan, Government Secretariat, Jaipur, Rajasthan , within '10
days' from today. In case the said representation is filed, the same shall
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be decided by way of passing a speaking order, strictly in accordance
with law within a period of 'four weeks' from the date of receipt of
certified copy of this order.
3. With the aforesaid direction, the instant writ petition stands
disposed of. Stay application as well as all other pending
application(s), if any, also stand disposed of.
(FARJAND ALI),J 113-poojatak/-
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