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Sher Singh Alias Sheru vs State Of Rajasthan (2026:Rj-Jd:13759)
2026 Latest Caselaw 4508 Raj

Citation : 2026 Latest Caselaw 4508 Raj
Judgement Date : 24 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Sher Singh Alias Sheru vs State Of Rajasthan (2026:Rj-Jd:13759) on 24 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
                                   [2026:RJ-JD:13759]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                             JODHPUR
                                       S.B. Criminal Miscellaneous Bail Application No. 3038/2026

                                    Sher Singh Alias Sheru S/o Shri Jalsingh Guirjar, Aged About 28
                                    Years,    R/o       Khatariyan       Ka     Pura,      Nayawas,      Sakarghatan,
                                    Dhindora, District Karauli, Rajasthan.
                                                                                                          ----Petitioner
                                                                           Versus
                                    State Of Rajasthan, Through Pp
                                                                                                        ----Respondent


                                   For Petitioner(s)             :     Mr. S.K. Bhati
                                   For Respondent(s)             :     Mr. Hathi Singh Jodha, PP



                                        HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(YOGENDRA KUMAR PUROHIT),J 67-mayank/-

(Uploaded on 24/03/2026 at 05:11:39 PM)

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