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Rajasthan High Court - Jodhpur
Bhumika Goswami vs The State Of Rajasthan on 24 March, 2026
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 5413/2026
1. Bhumika Goswami D/o Shri Jai Singh Sodha, Aged About
19 Years, Resident Of Rajpurohito Ka Bass, Indra Colony,
Bikaner, Dist. Bikaner.
2. Jahnvi Ramawat D/o Shri Ramesh Kumar, Aged About 19
Years, Resident Of. Ward No.1, Kolayat, Bikaner, Dist.
Bikaner.
3. Ruksar D/o Imam, Aged About 21 Years, Resident Of
Ward No.22, Khajuwala, Bikaner, Dist. Bikaner.
4. Devki Jat D/o Shri Govindram, Aged About 18 Years,
Resident Of Jato Ka Bass, Bikaner, Dist. Bikaner.
5. Pramod Jyani S/o Shri Shankara Ram, Aged About 20
Years, Resident Of Bhojakor, Jodhpur, Dist. Jodhpur.
6. Maya Nai D/o Shri Rajesh Kumar Nai, Aged About 18
Years, Lalmdeasar Bada, Bikaner, Dist. Bikaner.
7. Subham Kachhawa D/o Shri Durga Das Kachhawa, Aged
About 19 Years, Resident Of Near Shiv Mandir, Goga Gate
Ki Bahar, Maliya Ka Mohalla, Bikaner, Dist. Bikaner.
8. Jayprakash Upadhyaya S/o Shri Shyam Sundar
Upadhyaya, Aged About 19 Years, Resident Of Near Veer
Teja Mandir, Codhary Colony, Ganga Sahar, Bikaner, Dist.
Bikaner.
9. Abhishek S/o Shri Rajaram, Aged About 18 Years,
Resident Of Jaisinghdesar Magra, Bikaner, District Bikaner.
10. Lokesh Dabla S/o Shri Narayan Lal Dabla, Aged About 19
Years, Resident Of Telipada Mohalla, Akhepura, Purani
Police Chauki, Alwar, District Alwar.
11. Naveen Sharma S/o Shri Jaskaran, Aged About 24 Years,
Resident Of Behind Bhaktanand Mandir, Kumaro Ka
Mohalla, Binasar Rural, Bikaner, Dist. Bikaner.
12. Monika Kukna D/o Shri Rajuram Kukna, Aged About 20
Years, Resident Of Athuna Bass, Naurangdesar, Bikaner,
Dist. Bikaner.
13. Vishal Daiya S/o Shri Abir Chand Daiya, Aged About 18
Years, Resident Of Ward 27, Gandhi Chock, Napasar,
Bikaner, Dist. Bikaner.
14. Karan Sharma S/o Shri Dharmpal, Aged About 18 Years,
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Resident Of Baladesar, Bikaner, Dist. Bikaner.
15. Pawan Choudhary S/o Shri Ramlal Baradwal, Aged About
18 Years, Resident Of Chak Peenglod, Ajmer, Dist.
Bikaner.
16. Madhusudan Purohit S/o Shri Murli Manoher Purohit, Aged
About 20 Years, Resident Of D-769, Near Hanuman
Mandir, Mdv Colony, Bangla Nagar, Bikaner, Dist. Bikaner.
17. Bhaskar Hatila S/o Shri Mukesh Kumar Hatila, Aged About
19 Years, Resident Of Ward No.3, Narsingh, Near
Sagartalab Sarvodya Basti, Bangla Nagar, Bikaner, District
Bikaner.
18. Ghanshyam Daiya S/o Shri Shivratan, Aged About 18
Years, Resident Of Gandhi Chock, Napasar, Bikaner, Dist.
Bikaner.
19. Rahul Daiya S/o Shri Anand Daiya, Aged About 18 Years,
Resident Of Ward No.27, Gandhi Chock, Napasar, Bikaner,
Dist. Bikaner.
20. Gajendra Singh Kachhawa S/o Shri Mahendra Singh, Aged
About 20 Years, Resident Of Gali No.4, Hanuman Hatha,
Bikaner, Dist. Bikaner.
21. Ayush Dubey S/o Shri Devendra Dubey, Aged About 20
Years, Resident Of Ramoura Basti, Dip Ji Ki Bari, Bikaner,
District Bikaner.
22. Ajay Sen S/o Shri Vijay Kumar Sen, Aged About 22 Years,
Resident Of Masalchi Naiyon Ki Gali, Lakshminath Ghati,
Bikaner, District Bikaner.
23. Dinesh Badgujar S/o Shri Kishan Lal Badgujar, Aged
About 20 Years, Resident Of Ward No.1, Gajner Place,
Bikaner, Dist. Bikaner.
24. Devki Prajapat D/o Shri Bhanwar Lal, Aged About 27
Years, Resident Of Ward No.5, Khara, Bikaner, Dist.
Bikaner.
25. Vikash S/o Shri Phool Singh, Aged About 19 Years,
Resident Of Dhagad Ka Pura, Gudhachandarji, Karauli
District Karauli.
26. Vinod Barupal S/o Shri Omprakash Barupal, Aged About
19 Years, Resident Of Baba Ramdev Ke Piche Vali Gali,
Fatipura, Ward No.47, Bikaner, Dist. Bikaner.
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----Petitioners
Versus
1. The State Of Rajasthan, Through Its Principal Secretary,
Medical And Health Department, Govt. Secretariat, Jaipur,
Rajasthan.
2. Rajasthan University Of Health Science, Jaipur, Through
Its Registrar, Sector-18 Pratap Nagar Jaipur.
3. Rajasthan Nursing Council, Through Its Registrar, B-39
Sardar Patel Marg, C-Scheme, Jaipur, Rajasthan.
4. Controller Of Examination, Rajasthan University Of Health
Science, Jaipur, Sector-18 Kumbha Marg, Tonk Road,
Jaipur.
5. Bikana College Of B.sc. Nursing, Bikaner, Through Its
Director, Y-151-152, Sudarshan Nagar, Pallav Garden,
Bikaner, District Bikaner.
----Respondents
For Petitioner(s) : Mr. Achala Ram.
For Respondent(s) : Mr. Mahendra Bishnoi.
HON'BLE MR. JUSTICE SANJEET PUROHIT
Order
24/03/2026
1. Learned counsel for the petitioners-students submits that in
pursuance of the interim order dated 29.08.2024 passed by this
Court in SB Civil Writ Petition No.14109/2024 : Rajiv
Nursing School Soceity Vs. State of Rajasthan & Ors.,
admission has been granted to the petitioners in B.Sc. (Nursing)
Course.
2. Learned counsel also submits that the petitioners have
already appeared in exams upto Ist Semester and undergone
studies of IInd Semester and requested for direction for
completion of their studies in B.Sc. (Nursing) Course.
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3. Learned counsel for the respondent-State submits that NOC
of the respondent No.5-College has already been rejected and,
therefore, the petitioners cannot be allowed to continue their
studies in the respondent-Institute.
4. In this background, this Court vide order dated 17.02.2026
directed the learned counsel for the respondent-University to
inform the availability of vacant seat of B.Sc. Nursing Course so as
to transfer the petitioners in some other college.
5. Today, learned counsel representing the respondent-
University has provided the list of vacant seat position in B.Sc.
Nursing-2023-2024 Batch and submits that as much as 38 seats
are still lying vacant.
6. Looking to the fact that petitioners have already undergone
the studies upto IInd Semesters and to safeguard their future
prospects, this Court deems it appropriate to dispose of the writ
petition, while directing the respondent-University to first declare
the result of petitioners of Ist Semester of B.Sc. Nursing Course.
7. The petitioners are at liberty to file a representation within a
period of 10 days to the respondent-University requesting to
transfer them to any other college having the vacant seats of
B.Sc. Nursing-2024-2025 Batch.
8. In case, any representation is filed, the respondent-
University shall first declare the result of petitioners of Ist
Semester of B.Sc. Nursing Course and also the respondent-
University shall consider and decide the request for transfer of
petitioners to any other college within a period of 15 days
thereafter, while taking into account the fact that petitioners have
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already completed Ist Semester and studies/classes of IInd
Semester.
9. Stay application and all pending application(s) are also
disposed of.
(SANJEET PUROHIT),J
207-sumer/-
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