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Manohar Singh vs State Of Rajasthan (2026:Rj-Jd:13536)
2026 Latest Caselaw 4422 Raj

Citation : 2026 Latest Caselaw 4422 Raj
Judgement Date : 23 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Manohar Singh vs State Of Rajasthan (2026:Rj-Jd:13536) on 23 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
                                   [2026:RJ-JD:13536]

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                              JODHPUR
                                                 S.B. Crl.misc.trnfr.pet. No. 15/2026

                                    1.      Manohar Singh S/o Sh. Ganpat Singh, Aged About 69
                                            Years, R/o Village Chavandiya, Tehsil Makrana, District
                                            Didwana-Kuchaman Rajasthan.
                                    2.      Girwar Singh S/o Sh. Narayan Singh, Aged About 62
                                            Years, R/o Village Chavandiya, Tehsil Makrana, District
                                            Didwana-Kuchaman Rajasthan.
                                                                                      ----Petitioners
                                                                   Versus
                                    1.      State Of Rajasthan, Through Its Pp
                                    2.      Bhanwar Lal S/o Gasi Ram, R/o Village Chavandiya, Tehsil
                                            Makrana, District Didwana-Kuchaman Rajasthan.
                                    3.      Dinesh Kumar S/o Bhanwar Lal, R/o Village Chavandiya,
                                            Tehsil Makrana, District Didwana-Kuchaman Rajasthan.
                                    4.      Balwant Kumar S/o Bhanwar Lal, R/o Village Chavandiya,
                                            Tehsil Makrana, District Didwana-Kuchaman Rajasthan.
                                                                                    ----Respondents


                                   For Petitioner(s)             :     Mr. Sourav Shekhar
                                                                       Mr. I.S. Rathore
                                   For Respondent(s)             :     Mr. Narendra Gehlot, PP


                                         HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

23/03/2026

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(YOGENDRA KUMAR PUROHIT),J

62-mayank/-

(Uploaded on 23/03/2026 at 03:53:26 PM)

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