[Cites 0, Cited by 0]
Rajasthan High Court - Jodhpur
Akhil Bhartiya Khardia Sirvi Samaj ... vs Ganpatsingh (2026:Rj-Jd:13529) on 23 March, 2026
Author: Rekha Borana
Bench: Rekha Borana
[2026:RJ-JD:13529]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil First Appeal No. 1095/2025
1. Akhil Bhartiya Khardia Sirvi Samaj Vikas Samiti, Through
Its President.
1/1. Gaina Ram S/o Shri Jassa Ram Sencha, Aged About 50
Years, Badaliya Bera Bagdi, Tehsil Sojat District Pali.
1/2. Lrs Sohan Lal S/o Rahin, Treasurer (Deceased) R/o
Badaliya Bera Bagdi, Tehsil Sojat District Pali.
1/2/1. Bhanwari Devi W/o Sohan Lal, Aged About 73 Years,
Badaliya Bera Bagdi, Tehsil Sojat District Pali.
1/2/2. Indra Devi D/o Sohan Lal W/o Rakesh, Aged About 42
Years, R/o Badaliya Bera Bagdi, Tehsil Sojat District Pali.
1/2/3. Dinesh S/o Sohan Lal, Aged About 38 Years, Badaliya
Bera Bagdi, Tehsil Sojat District Pali.
1/2/4. Kailash S/o Sohan Lal, Aged About 44 Years, Badaliya
Bera Bagdi, Tehsil Sojat District Pali.
----Appellants
Versus
1. Ganpatsingh S/o Harisingh, R/o Bagadi Nagar, tehsil
Sojat, District Pali (Raj)
2. Lrs Of Kaluram S/o Mishrilal, (Decesed) R/o Bagadi Nagar,
Tehsil Sojat, District Pali (Raj)
2/1. Tulsi Devi W/o Late Kaluram, Bagadi Nagar, Tehsil Sojat
District Pali (Raj)
2/2. Kailash S/o Kaluram, Bagadi Nagar, Tehsil Sojat District
Pali (Raj)
2/3. Ramesh S/o Kaluram, Bagadi Nagar, Tehsil Sojat District
Pali (Raj)
2/4. Sunil S/o Kaluram, Bagadi Nagar, Tehsil Sojat District Pali
(Raj)
2/5. Nirmala D/o Kaluram, Bagadi Nagar, Tehsil Sojat District
Pali (Raj)
2/6. Santosh D/o Kaluram, Bagadi Nagar, Tehsil Sojat District
Pali (Raj)
3. Govindram S/o Kandan, (Since Deceased) R/o Bagadi
Nagar, Tehsil Sojat Distt. Pali (Raj.) (Deleted 01.12.2025)
4. Rameshwar Puri S/o Hajari Puri, R/o Bagadi Nagar, Tehsil
(Uploaded on 23/03/2026 at 02:10:06 PM)
(Downloaded on 23/03/2026 at 08:53:28 PM)
[2026:RJ-JD:13529] (2 of 3) [CFA-1095/2025]
Sojat District Pali (Raj)
5. Lrs Of Mistri Lal S/o Shri Hemaram, R/o Bagadi Nagar,
Tehsil Sojat District Pali (Raj)
5/1. Dakhu Devi W/o Misri Lal, Bagadi Nagar, Tehsil Sojat
District Pali (Raj)
5/2. Dhanraj S/o Mishrilal, Bagadi Nagar, Tehsil Sojat District
Pali (Raj)
5/3 Mahendra S/o Mishrilal, Bagadi Nagar, Tehsil Sojat District
Pali (Raj)
5/4. Mahendra S/o Mishrilal, Bagadi Nagar, Tehsil Sojat
District Pali (Raj)
5/5. Kanya Devi D/o Mishrilal, resident of Sehwaj.
5/6. Umrao D/o Shri Mishrilal, resident of Sehwaj.
6. Lrs Of Ghisulal S/o Shri Dayaram, R/o Bagadi Nagar,
Tehsil Sojat District Pali (Raj)
6/1. Geeta W/o Ghisulal, Bagadi Nagar, Tehsil Sojat District
Pali (Raj)
6/2. Ashok S/o Ghisulal, Bagadi Nagar, Tehsil Sojat District
Pali (Raj)
6/3. Madan S/o Ghisulal, Bagadi Nagar, Tehsil Sojat District
Pali (Raj)
6/4. Mukesh S/o Ghisulal, Bagadi Nagar, Tehsil Sojat District
Pali (Raj)
6/5. Rajendra S/o Ghisulal, Bagadi Nagar, Tehsil Sojat District
Pali (Raj)
6/6. Mamta D/o Ghisulal, Bagadi Nagar, Tehsil Sojat District
Pali (Raj)
6/7. Prem Kumari D/o Ghisulal, Bagadi Nagar, Tehsil Sojat
District Pali (Raj)
7. Lrs Of Navratan S/o Mohanlal, R/o Bagadi Nagar, Tehsil
Sojat Distt. Pali (Raj.)
7/1. Indradevi W/o Navratan, Bagadi Nagar, Tehsil Sojat
District Pali (Raj)
7/2. Gopal S/o Navratan, Bagadi Nagar, Tehsil Sojat District
Pali (Raj)
7/3. Taruna D/o Navratan, Bagadi Nagar, Tehsil Sojat District
Pali (Raj)
(Uploaded on 23/03/2026 at 02:10:06 PM)
(Downloaded on 23/03/2026 at 08:53:28 PM)
[2026:RJ-JD:13529] (3 of 3) [CFA-1095/2025]
7/4. Praveen S/o Navratan, Aged About 24 Years, Bagadi
Nagar, Tehsil Sojat District Pali (Raj)
8. Ramnarayan S/o Shubhkaran, Subhash Nagar Pali,
District Pali (Raj)
9. Devraj Alias Durga Prasad S/o Ramnarayan, Subhash
Nagar Pali, District Pali (Raj)
----Respondents
For Appellant(s) : Mr. V.R. Choudhary
For Respondent(s) : Mr. Nimesh Suthar
HON'BLE MS. JUSTICE REKHA BORANA
Order
23/03/2026
1. Both the counsels unanimously submit that a compromise
has been entered into between the parties.
2. Compromise deed dated 02.12.2025 has been placed on
record.
3. In view of the submission made, the present first appeal
stands disposed of in terms of the compromise.
4. Stay petition and pending applications, if any, stand
disposed of.
(REKHA BORANA),J
9-KashishS/-
(Uploaded on 23/03/2026 at 02:10:06 PM)
Powered by TCPDF (www.tcpdf.org)
