Megharam vs State Of Rajasthan (2026:Rj-Jd:13525)
2026 Latest Caselaw 4400 Raj

Citation : 2026 Latest Caselaw 4400 Raj
Judgement Date : 23 March, 2026

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Rajasthan High Court - Jodhpur

Megharam vs State Of Rajasthan (2026:Rj-Jd:13525) on 23 March, 2026

Author: Yogendra Kumar Purohit

Bench: Yogendra Kumar Purohit

                                   [2026:RJ-JD:13525]

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                              JODHPUR
                                                 S.B. Crl.misc.trnfr.pet. No. 44/2024

                                    Megharam S/o Shri Kanaram, Aged About 67 Years, Niwasi 23
                                    Bdp Khajuwala Advocate, Bikaner. R 74/97
                                                                                      ----Petitioner
                                                                 Versus
                                    1.    State Of Rajasthan, Through Pp
                                    2.    Mahesh Singh Meena, Additional Chief Judicial Magistrate
                                          Gharsana, Distt. Sri Ganganagar.
                                    3.    Santlal S/o Ruparam, Niwasi Munditaal, Tehsil Rajgarh,
                                          Distt. Churu.
                                    4.    Sampatraj Singhal, Executive Engineer, Gharsana, Alleged
                                          Distt. Sri Ganganagar.
                                    5.    Rajaram, Investigation Officer P.s. Gharsana, Presently
                                          Jawahar Nagar, Bikaner.
                                    6.    Satyavir    Jakhar,   Advocate   Gharsana,    Distt.   Sri
                                          Ganganagar.
                                                                                  ----Respondents


                                   For Petitioner(s)             :     None
                                   For Respondent(s)             :     Mr. Narendra Gehlot, PP



                                         HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

23/03/2026

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(YOGENDRA KUMAR PUROHIT),J

57-mayank/-

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