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Mula Ram vs State Of Rajasthan (2026:Rj-Jd:13600)
2026 Latest Caselaw 4398 Raj

Citation : 2026 Latest Caselaw 4398 Raj
Judgement Date : 23 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Mula Ram vs State Of Rajasthan (2026:Rj-Jd:13600) on 23 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
                                   [2026:RJ-JD:13600]

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                           JODHPUR
                                       S.B. Criminal Miscellaneous Bail Application No. 2536/2026

                                   Mula Ram S/o Chima Ram, Aged About 47 Years, R/o Kumharo
                                   Ka Mohalla, Lunda, P.s. Sadar, District Nagaur, Raj.
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan, Through Pp
                                                                                                      ----Respondent


                                   For Petitioner(s)           :     Mr. Rohitash Singh Rathore
                                   For Respondent(s)           :     Mr. Sameer Pareek, PP with
                                                                     Mr. Omprakash Choudhary



                                        HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(YOGENDRA KUMAR PUROHIT),J 40-divyashri/-

(Uploaded on 23/03/2026 at 04:02:46 PM)

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