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Aidana Ram vs State Of Rajasthan (2026:Rj-Jd:13504)
2026 Latest Caselaw 4353 Raj

Citation : 2026 Latest Caselaw 4353 Raj
Judgement Date : 23 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Aidana Ram vs State Of Rajasthan (2026:Rj-Jd:13504) on 23 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:13504]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 2286/2026

 Aidana Ram S/o Shri Satta Ram, Aged About 37 Years, Resident
 Of    Charniyo      Ki      Dhani,        Punasa,        Tehsil      Bhinmal   Police
 Stationbhinmal District Jalore. At Present Teacher Grade-Iii,
 Govt.primary School, Bagariya Block Kotkhavda District.
 (At Present Lodged In District Jail, Banswara)
                                                                        ----Petitioner
                                         Versus
 State Of Rajasthan, Through Pp
                                                                      ----Respondent


For Petitioner(s)              :     Mr. JK Suthar
For Respondent(s)              :     Mr. Hathi Singh Jodha, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(Uploaded on 23/03/2026 at 04:00:03 PM)

[2026:RJ-JD:13504] (2 of 2) [CRLMB-2286/2026]

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(YOGENDRA KUMAR PUROHIT),J 18-GauravG/-

(Uploaded on 23/03/2026 at 04:00:03 PM)

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