Arvind Kumar vs Rakesh (2026:Rj-Jd:13567)
2026 Latest Caselaw 4346 Raj

Rajasthan High Court - Jodhpur

Arvind Kumar vs Rakesh (2026:Rj-Jd:13567) on 23 March, 2026

[2026:RJ-JD:13567]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 16773/2018

Arvind Kumar S/o Bhagwan Lal Ji Dhiliwal, Aged About 45 Years,
Chandanpura, District Chittrogarh
                                                                    ----Petitioner
                                    Versus
1.       Rakesh S/o Sh. Rooplal Paliwal, Basani Kallan, Tehsil
         Mavali, District Udaipur
2.       Rajpal Singh S/o Sh. Jaidev Singh, Baijnathiya, Tehsil And
         District Chittorgarh
3.       Ajay Aagal S/o Sh. Satyanarayan Ji Aagal, Uparla Pada,
         Sunaron Ka Mohallha, Chittorgarh, Tehsil And District
         Chittorgarh
4.       Mamta W/o Sh. Rakesh Paliwal, Basni Kallan, Tehsil Mavli,
         District Udaipur
5.       Shivnath S/o Kishan Nath, Senti, Tehsil And District
         Chittorgarh
6.       Lehru Nath S/o Kishan Nath, Senti, Chittorgarh, Tehsil
         And District Chittorgarh
7.       Ramesh Nath S/o Banshi Nath, Senti, Chittorgarh, Tehsil
         And District Chittorgarh
8.       Sanjay Singh Shishodia S/o Sh. Raghuraj Singh Ji
         Shishodia, 3-A, House No. 11 Madhuvan Colony, Senti
         Chittorgarh, Tehsil And District Chittorgarh
9.       Govind Ram         Vijayavargiya S/o Ram Narayan Ji
         Vijayavargiya,     Babrana, Tehsil Bhupalsagar, District
         Chittorgarh
10.      Lokesh Kumar S/o Ram Niwas Ji Jagetiya, 373 Pannadhay
         Colony, Chittorgarh, Tehsil And District Chittorgarh
11.      Govind Singh S/o Udai Singh Khangarot, 21-C Panchwati
         Senti, Chittorgarh, Tehsil And District Chittorgarh
12.      Kushaldeep S/o Satish Chandra Ji Joshi, Dhanet Kallan,
         Tehsil And District Chittorgarh
13.      Dharmendra Jain S/o Sampat Lal Ji Jain, Chhatari Wali
         Khan Senti, Chittogarh, Tehsil And District Chittorgarh
14.      Sub Registrar, Chittorgarh, Tehsil And District Chittorgarh
15.      Tehsildar, Tehsildar Office, Chittorgarh
16.      Urban Development Trust, Chittorgarh, Through Its
         Secretary, Urban Development Trust, Gandhi Nagar,
         Chittorgarh
17.      Municipal  Corporation,    Chittorgarh,    Through                    Its
         Commissioner, Municipal Corporation, Chittorgarh
18.      State Of Rajasthan, Through District Collector, Chittorgarh
19.      The Addl. District Judge No. 1, Chittorgarh
                                                                 ----Respondents

                      (Uploaded on 23/03/2026 at 02:33:09 PM)
                     (Downloaded on 23/03/2026 at 08:03:34 PM)
                                    [2026:RJ-JD:13567]                   (2 of 2)                    [CW-16773/2018]



                                   For Petitioner(s)         :     Mr. Jitendra Mohan Choudhary.
                                   For Respondent(s)         :     Mr. Hemant Kumar Jain.



                                              HON'BLE MR. JUSTICE MUKESH RAJPUROHIT

Order

23/03/2026

1. Learned counsel for the petitioner seeks permission to

withdraw the instant writ petition and submits that an application

to this effect shall be filed during the course of the day.

2. Accordingly, the writ petition is dismissed as withdrawn.

3. All pending applications, if any, also stand disposed of.

(MUKESH RAJPUROHIT),J 80-/Jitender//-

(Uploaded on 23/03/2026 at 02:33:09 PM)

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