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Rajasthan High Court - Jodhpur
Raju Ram vs State Of Rajasthan on 19 March, 2026
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 6221/2026
1. Raju Ram S/o Shri Ramu Ram Bana, Aged About 37
Years, R/o. Po Bana, District Bikaner, Rajasthan.
2. Shrawan Sen S/o Shri Rameshwar Lal, Aged About 29
Years, R/o. Gali No.1, Ashok Colony, Ramsagar Choraya,
Magra Punjala, District Jodhpur, Rajasthan.
3. Sita Ram Bana S/o Shri Kishna Ram Bana, Aged About 34
Years, R/o. Ward No.4, Swamiyo Ka Mohalla, Bana,
District Bikaner, Rajasthan.
4. Raju Ram Chhirang S/o Shri Harji Ram, Aged About 22
Years, R/o. Gram Reda, Tehsil Bidasar, District Churu,
Rajasthan.
5. Kirti Banshiwal D/o Shri Dhanpat Kumar Bairwa, Aged
About 29 Years, R/o. Bairwa Mohalla, Borai, Post Padasoli,
District Jaipur, Rajasthan.
6. Kaushal Kumar Bansiwal S/o Shri Mishri Lal Bansiwal,
Aged About 34 Years, R/o. 2/64, Housing Board Colony,
Gupteshwar Road, Near Mansa Mata Mandir, Dausa
(Rural), District Dausa, Rajasthan.
7. Rakesh Kumar S/o Shri Narsa Ram, Aged About 21 Years,
R/o. Lalam Desar Chhota, District Bikaner, Rajasthan.
8. Pokar Ram Saran S/o Shri Mularam Saran, Aged About 30
Years, R/o. Near Panchayat Bhawan, Gadhwala, District
Bikaner, Rajasthan.
9. Dropadi Godara D/o Shri Narsa Ram Godara, Aged About
28 Years, R/o. Lalam Desar Chhota, District Bikaner,
Rajasthan.
10. Kavita, Aged About 29 Years, R/o. Lakhau, District Churu,
Rajasthan.
11. Vandana Vaishnav W/o Shri Girish Kumar Vaishnav, Aged
About 36 Years, R/o. 13 B Panchwati, District Chittorgarh,
Rajasthan.
12. Manju Dusad D/o Shri Gyana Ram Dusad, Aged About 26
Years, R/o. Ward No.3, Near Sati Dadi Mandir, Bairasar,
District Churu, Rajasthan.
13. Dinesh Kumar Nagar S/o Shri Gopal Lal Nagar, Aged
About 31 Years, R/o. Vishva Karma Nagar, Ratanpura,
Nasirda, District Tonk, Rajasthan.
14. Kanta Gurjar D/o Shri Kishan Lal Gurjar, Aged About 25
Years, R/o. Ward No.3, Rada Ki Dhani, Noorpur, Post Via
Gathwari, Tehsil Jamwaramgarh, District Jaipur,
Rajasthan.
15. Anil Gurjar S/o Shri Raju Harshal, Aged About 22 Years,
R/o. Ward No.2, Keshonagar, District Bundi, Rajasthan.
16. Mukesh Yadav S/o Shri Roshan Yadav, Aged About 41
Years, R/o. Roshan Farm, Gandhi Path, Vaishali Nagar,
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District Jaipur, Rajasthan.
17. Nikita D/o Shri Mukesh Kumar, Aged About 24 Years, R/o.
Post Ujoli, District Alwar, Rajasthan.
18. Manoj Kumar Dhobi S/o Shri Modu Lal, Aged About 34
Years, R/o. Ward No.1, Mata Ji Ka Mohalla, Post Sunwasa,
District Bundi, Rajasthan.
19. Rekha, Aged About 31 Years, R/o. Ward No.2, Matoliya
Basti, Bharwadi, Parasrampura, District Jhunjhunun,
Rajasthan.
20. Ramniwas S/o Shri Kanhaiya Lal, Aged About 37 Years, R/
o. House No.90, Ward No.2, Shyampura, 90 Ayurvedic
Dispensari, District Churu, Rajasthan.
21. Manju Thori D/o Shri Mohan Ram, Aged About 31 Years,
R/o. Jorawarpura, District Nagaur, Rajasthan.
22. Monika D/o Shri Bhagu Ram, Aged About 20 Years, R/o.
Ward No.4, Bana, District Bikaner, Rajasthan.
23. Kalu Ram Dhakar S/o Shri Ramswarup Dhakar, Aged
About 27 Years, R/o. Raghunathpura, Post Hisampur,
District Tonk, Rajasthan.
24. Vishvraj Singh Rathore S/o Shri Surendra Singh Rathore,
Aged About 34 Years, R/o. Near Bank Of Baroda, Sawar,
District Ajmer, Rajasthan.
25. Balu Ram Dhaker S/o Shri Shyoji Ram Dhaker, Aged
About 30 Years, R/o. Sompura, Kheeriyan, Post Sarwar,
District Ajmer, Rajasthan.
26. Manish Kumar Nama S/o Shri Asharam Nama, Aged
About 31 Years, R/o. Jaipur Road, Ahinsa Colony, Kekri,
District Ajmer, Rajasthan.
27. Satish Kumar Kalal S/o Shri Suraj Karan Kalal, Aged
About 32 Years, R/o. Jaliya 3, Soonpa, District Ajmer,
Rajasthan.
28. Avinash Panwar S/o Shri Hukam Chand Panwar, Aged
About 29 Years, R/o. Ajmer, District Ajmer, Rajasthan.
29. Dhanraj Gurjar S/o Shri Kishan Lal Gurjar, Aged About 27
Years, R/o. Bagaliya Mohalla, Meoda Kalan, Post Kekri,
District Ajmer, Rajasthan.
30. Udai Bhan Singh S/o Shri Hoti Lal, Aged About 43 Years,
R/o. Tomtord Chowk, Village Enchera, District Bharatpur,
Rajasthan.
31. Sumit Dwivedi S/o Shri Vinod Chandra Dwivedi, Aged
About 40 Years, R/o. Ward No.2, Near Jain Mandir, Dave
Mohalla Ganora, District Banswara, Rajasthan.
32. Dinesh Kumar Meena S/o Shri Balak Ram Meena, Aged
About 29 Years, R/o. Palavara, District Dungarpur,
Rajasthan.
33. Manvendra S/o Shri Mukesh, Aged About 25 Years, R/o.
Dayawali, Kherli Gadasia, District Bharatpur, Rajasthan.
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34. Veekesh W/o Shri Yogesh Kumar, Aged About 33 Years, R/
o. Kumber Road, Near Petrol Pump, Nadbai, District
Bharatpur, Rajasthan.
35. Manoj Kumar S/o Shri Moti Singh, Aged About 39 Years,
R/o. Gangroli, District Bharatpur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary Medical And
Health, Government Of Rajasthan, Jaipur.
2. The Secretary Department Of Ayush, Government Of
Rajasthan, Secretariat Jaipur.
3. The Secretary, Dr. Sarvepalli Radhakrishan Ayurved
University Jodhpur.
----Respondents
For Petitioner(s) : Mr. Nishank Madan
Mr. Ritik Gehlot
For Respondent(s) : Mr. N.S. Rajpurohit, AAG
Mr. Sunil Purohit
Mr. Deepak Bora
HON'BLE MR. JUSTICE SANJEET PUROHIT
Order
19/03/2026
1. Learned counsel for the petitioners submits that in
advertisement dated 17.02.2026, issued by Respondent No.3, for
contractual hiring of Yoga Professionals under the Rajasthan
Contractual Hiring to Civil Post Rules, 2022, eligibility criteria
prescribed for the post of Yoga Professional is Bachelor of
Neuropathy and Yoga Sciences (BNYS). It is stated that on earlier
occasions, and under different Service Rules, the post of Yoga
Professional/Instructor have been filled even by diploma/P.G.
diploma/certificate holders in Yoga Sciences. It is also stated that
many petitioners have already been appointed on contractual
basis and are discharging their duties, while they only have
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diploma/P.G. diploma/certificate in Yoga Sciences. However, under
impugned notification, Respondents have restricted eligibility only
to degree holders of BNYS.
2. Matter requires consideration.
3. Learned counsel for the petitioners is directed to supply copy
of writ petition to learned AAG, Mr. N.S. Rajpurohit, who
represents Respondent No. 1, and Mr. Deepak Bora, who
represents Respondent No. 2, and Mr. Sunil Purohit, who
represents Respondent No. 3.
4. In the meantime, Respondents are directed to provisionally
accept offline application forms of petitioners within a period of
three days from today and to consider their candidature
provisionally. It is made clear that this order shall not create any
right/equity in favour of petitioners.
5. It shall be open for respondents to move appropriate
application for vacation/modification of this interim order.
6. Names of Mr. N.S. Rajpurohit, Deepak Bora and Mr. Sunil
Purohit be shown in the cause list as counsel for the respondents.
(SANJEET PUROHIT),J
343-JatinS/-
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