Chanchal Kahar vs State Of Rajasthan (2026:Rj-Jd:12779)
2026 Latest Caselaw 4104 Raj

Rajasthan High Court - Jodhpur

Chanchal Kahar vs State Of Rajasthan (2026:Rj-Jd:12779) on 17 March, 2026

Author: Yogendra Kumar Purohit

Bench: Yogendra Kumar Purohit

                                   [2026:RJ-JD:12779]

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                           JODHPUR
                                         S.B. Criminal Miscellaneous Bail Application No. 2201/2026

                                    Chanchal Kahar D/o Balkishan Kahar, Aged About 23 Years,
                                    Resident Of Jaishree Colony Bohra Ganesh Ji Police Station
                                    Pratapnagar District Udaipur At Present Residing At Saradhana
                                    Nadi No 1 Near Shiv Mandir Police Station Mangliyawas District
                                    Ajmer Rajasthan (At Present Lodged In Central Jail Udaipur)
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.      State Of Rajasthan, Through Pp
                                    2.      Bhagwati Lal Bhoi S/o Mohan Lal Bhoi, Resident Of
                                            Meghwalo Ka Mohlalla Bedwas District Udaipur
                                                                                                        ----Respondents


                                   For Petitioner(s)             :     Mr. Ram Singh Rawal
                                   For Respondent(s)             :     Mr. Narendra Gehlot, PP with
                                                                       Mr. Om Prakash Choudhary
                                                                       Mr. Vivek sharma



                                         HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

17/03/2026 01- fo}ku vf/koDrk izkFkhZ&vfHk;qDr bl Lrj ij tekur vkosnu fon~MªkW djuk pkgrs gS lkFk gh fuosnu djrs gS fd pkyku is'k fd;s tkus ds i"pkr iqu% tekur vkosnu izLrqr djus dh Lora=rk iznku dh tkosA 02- rnuqlkj] izkFkhZ dh vksj ls izLrqr ;g tekur vkosnu fo}ku vf/koDrk izkFkhZ }kjk fon~MªkW fd;s tkus ds vk/kkj ij tfj;s fon~MªkWoy fuLrkfjr fd;k tkrk gSA 03- izkFkhZ pkyku is'k fd;s tkus ds i"pkr~~ iqu% tekur vkosnu izLrqr djus gsrq Lora= jgsxkA

(YOGENDRA KUMAR PUROHIT),J 56-S N LOHRA/-

(Uploaded on 17/03/2026 at 05:26:48 PM)

Powered by TCPDF (www.tcpdf.org)