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Shyam Lal vs State Of Rajasthan (2026:Rj-Jd:12224)
2026 Latest Caselaw 3978 Raj

Citation : 2026 Latest Caselaw 3978 Raj
Judgement Date : 16 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Shyam Lal vs State Of Rajasthan (2026:Rj-Jd:12224) on 16 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:12224]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                         JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 2071/2026

 Shyam Lal S/o Shri Shankar Lal, Aged About 35 Years, R/o
 Sardar Ji Ka Kheda, P.s. Mandalgarh, District Bhilwara. (Presently
 Lodged At District Jail, Bhilwara)
                                                                       ----Petitioner
                                         Versus
 State Of Rajasthan, Through PP
                                                                     ----Respondent


For Petitioner(s)             :       Mr. Jaikishan Haniya
                                      Mr. Vikas Vishnoi
For Respondent(s)             :       Mr. Narendra Gehlot, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(Uploaded on 16/03/2026 at 02:29:46 PM)

[2026:RJ-JD:12224] (2 of 2) [CRLMB-2071/2026]

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(YOGENDRA KUMAR PUROHIT),J 23-S N LOHRA/-

(Uploaded on 16/03/2026 at 02:29:46 PM)

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