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Rajasthan High Court - Jodhpur
Sakhi Khan vs State Of Rajasthan (2026:Rj-Jd:12153) on 13 March, 2026
[2026:RJ-JD:12153]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc. Appli No. 93/2026
1. Sakhi Khan S/o Alude Khan, Aged About 80 Years, R/o
Javandh Juni, Lathi, District Jaisalmer.
2. Ummed Khan S/o Sakhi Khan, Aged About 42 Years, R/o
Javandh Juni, Lathi, District Jaisalmer.
3. Alu Khan S/o Firoj Khan, Aged About 44 Years, Javandh
Juni, Lathi, District Jaisalmer.
4. Salem Khan S/o Jalal Khan, Aged About 26 Years,
Javandh Juni, Lathi, District Jaisalmer.
5. Ata Mohammad S/o Shobhe Khan, Aged About 67 Years,
Javandh Juni, Lathi, District Jaisalmer.
6. Adam Khan S/o Shobhe Khan, Aged About 69 Years,
Javandh Juni, Lathi, District Jaisalmer.
7. Sher Khan S/o Akbar Khan, Aged About 78 Years,
Javandh Juni, Lathi, District Jaisalmer.
8. Iliyas Khan S/o Akbar Khan, Aged About 73 Years,
Javandh Juni, Lathi, District Jaisalmer.
9. Ide Khan S/o Jadam Khan, Aged About 66 Years, Javandh
Juni, Lathi, District Jaisalmer.
10. Alser Khan S/o Akbar Khan, Aged About 70 Years,
Javandh Juni, Lathi, District Jaisalmer.
11. Ajim Khan S/o Sumar Khan, Aged About 32 Years,
Javandh Juni, Lathi, District Jaisalmer.
12. Alabraya Khan S/o Allu Khan, Aged About 25 Years,
Javandh Juni, Lathi, District Jaisalmer.
13. Amir Khan S/o Allu Khan, Aged About 52 Years, Javandh
Juni, Lathi, District Jaisalmer.
14. Bhage Khan S/o Firoj Khan, Aged About 41 Years,
Javandh Juni, Lathi, District Jaisalmer.
15. Alayar Khan S/o Moyab Khan, Aged About 79 Years,
Javandh Juni, Lathi, District Jaisalmer.
16. Elemdeen S/o Meere Khan, Aged About 43 Years, Javandh
Juni, Lathi, District Jaisalmer.
17. Rasul Khan S/o Nure Khan, Aged About 33 Years, Javandh
Juni, Lathi, District Jaisalmer.
----Petitioners
Versus
1. State Of Rajasthan, Through Pp
2. Chanesh Khan S/o Sayane Khan, Javandh Juni Lathi
District Jaisalmer
----Respondents
(Uploaded on 13/03/2026 at 04:58:50 PM)
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[2026:RJ-JD:12153] (2 of 3) [CRLMA-93/2026]
For Petitioner(s) : Mr. Mehmood Aslam Khan
For Respondent(s) : Mr. Pawan Bhati, PP
HON'BLE MR. JUSTICE MUKESH RAJPUROHIT
Order
13/03/2026
1. The matter comes upon up on an applicaton filed by the
petitioners seeking correction in the order dated 19.08.2025,
passed by this Court in S.B. Criminal Misc. Petition No.6058/2025,
whereby the petition was allowed on the basis of compromise.
2. Heard learned counsel for the petitioner as well as learned
Public Prosecutor.
3. Learned counsel for the petitioner submits that due to
inadvertence, the names of the petitioner Nos.1, 8, 9 & 10 have
been wrongly mentioned in the title of the petition, as a result, the
incorrect names were reflected in the order dated 19.08.2025 as
well and the correct names of the petitioners would be as follows:
1. Sakhi Khan S/o Alude Khan
8. Illiyas Khan S/o Akbar Khan
9. Ide Khan S/o Jadam Khan
10. Alser Khan S/o Akbar Khan
4. It is therefore, prayed that necessary corrections be made in
the order dated 19.08.2025.
5. Learned Public Procecutor prays for passing of appropriate
order.
6. A perusal of the record reveals that the memo of petition
contained incorrect names/father names of the petitioners, which
were accordingly reflected in the order dated 19.08.2025.
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[2026:RJ-JD:12153] (3 of 3) [CRLMA-93/2026]
However, looking to the arguments advanced at bar and the
limited prayer for the names of the petitioners, the application is
allowed.
7. Accordingly, the order dated 19.08.2025 stands modified and
the names of the petitioner Nos.1, 8, 9 & 10 shall now be read as
under:
1. Sakhi Khan S/o Alude Khan
8. Illiyas Khan S/o Akbar Khan
9. Ide Khan S/o Jadam Khan
10. Alser Khan S/o Akbar Khan
8. This order shall be treated as part and parcel of the order
dated 19.08.2025.
(MUKESH RAJPUROHIT),J
73-AbhishekS/-
(Uploaded on 13/03/2026 at 04:58:50 PM)
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