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Ramlal vs Ahmed Hussain Alias Saanu ...
2026 Latest Caselaw 3895 Raj

Citation : 2026 Latest Caselaw 3895 Raj
Judgement Date : 13 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Ramlal vs Ahmed Hussain Alias Saanu ... on 13 March, 2026

                                   [2026:RJ-JD:12065]

                                    HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODH-
                                                                  PUR
                                                 S.B. Civil Restoration No. 219/2025
                                                                   In
                                                 S.B. Civil Misc. Appeal No.193/2022
                                   1.   Ramlal, Aged About 63 Years, R/o Bera Gundariya, Sadri,
                                        District Pali
                                   2.   Manju W/o Ramlalji, Aged About 61 Years, R/o Bera Gun-
                                        dariya, Sadri, District Pali
                                   3.   Khetaram S/o Ramlal, Aged About 31 Years, R/o Bera
                                        Gundariya, Sadri, District Pali
                                   4.   Hitesh S/o Ramlal, Aged About 29 Years, R/o Bera Gun-
                                        dariya, Sadri, District Pali
                                                                                       ----Petitioners
                                                                 Versus
                                   1.   Ahmed Hussain Alias Saanu S/o Salim Mohammad, R/o
                                        Near Bijoliya Talab, Police Station Bijoliya, Tehsil Bhilwara,
                                        District Bhilwara (Driver Of Vehilce)
                                   2.   Vishal Modh S/o Subhash Chandra Modh, R/o Kacheri
                                        Chowk Kanela Tehsil Nimbahera District Chittorgarh Ra-
                                        jasthan (Owner Of The Vehilce)
                                   3.   The Divisional Manager, Divisional Officer United India In-
                                        surance Company Limited Mandiya Road Pali District Pali
                                        Rajasthan (Insurance Company)
                                                                                     ----Respondents


                                   For Petitioner(s)           :   Mr. Rajesh Parihar
                                   For Respondent(s)           :



                                             HON'BLE MR. JUSTICE MUKESH RAJPUROHIT

Order

13/03/2026

For the reasons mentioned in the civil misc. restoration appli-

cation, the same is allowed.

The above numbered appeal is restored to its original num-

ber.

Office to proceed.

(MUKESH RAJPUROHIT),J 102-AbhishekS/-

(Uploaded on 13/03/2026 at 05:42:08 PM)

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