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Asharam Gameti vs State Of Rajasthan (2026:Rj-Jd:12113)
2026 Latest Caselaw 3883 Raj

Citation : 2026 Latest Caselaw 3883 Raj
Judgement Date : 13 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Asharam Gameti vs State Of Rajasthan (2026:Rj-Jd:12113) on 13 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
                                   [2026:RJ-JD:12113]

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                           JODHPUR
                                        S.B. Criminal Miscellaneous Bail Application No. 14865/2025

                                   Asharam Gameti S/o Duda Gameti, Aged About 27 Years, R/o
                                   Dhol Ki Pati, Po. Dakan Kotra, District Udaipur.
                                                                                                          ----Petitioner
                                                                          Versus
                                   1.        State Of Rajasthan, Through Pp
                                   2.        Manish S/o Lehar Singh, R/o Near Satyma Shivam
                                             Sundaram Apartment, Ramgiri, P.s Badgaon, District
                                             Udaipur.
                                                                                                       ----Respondents


                                   For Petitioner(s)             :    None Present
                                   For Respondent(s)             :    Mr. Narendra Singh Chandawat, PP


                                         HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

13/03/2026

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(YOGENDRA KUMAR PUROHIT),J 45-divyashri/-

(Uploaded on 13/03/2026 at 06:24:21 PM)

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