Citation : 2026 Latest Caselaw 3788 Raj
Judgement Date : 12 March, 2026
[2026:RJ-JD:11794]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 2438/2026
Hanif Khan S/o Avval Khan, Aged About 50 Years, Resident Of
Devaldi Police Station Arnod, District Pratapgarh.
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Birbal Ram
For Respondent(s) : Mr. Narendra Gehlot, PP
HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT
Order
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(YOGENDRA KUMAR PUROHIT),J 58-S N LOHRA/-
(Uploaded on 12/03/2026 at 05:35:27 PM)
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