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Jitendra Kumar vs State Of Rajasthan (2026:Rj-Jd:11628)
2026 Latest Caselaw 3685 Raj

Citation : 2026 Latest Caselaw 3685 Raj
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Jitendra Kumar vs State Of Rajasthan (2026:Rj-Jd:11628) on 10 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:11628]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 3017/2026

 Kanheya Lal S/o Shri Ramesh, Aged About 20 Years, R/o
 Kherwan Balicha Police Thana Patiya District Udaipur.
 (At Present Lodged In Dist. Jail Dungarpur)
                                                                       ----Petitioner
                                        Versus
 State Of Rajasthan, Through Pp
                                                                     ----Respondent
                                  Connected With
     S.B. Criminal Miscellaneous Bail Application No. 2604/2026
 Jitendra Kumar S/o Shakarchand, Aged About 20 Years, R/o
 Kakradungra Jayra Police Station Patiya Dististrict Udaipur.
 (At Present Lodged In District Jail Dungarpur)
                                                                       ----Petitioner
                                        Versus
 State Of Rajasthan, Through Pp
                                                                     ----Respondent


For Petitioner(s)             :     Mr. Jitendra Ojha
For Respondent(s)             :     Mr. Surendra Bishnoi, PP



     HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(Uploaded on 10/03/2026 at 05:15:21 PM)

[2026:RJ-JD:11628] (2 of 2) [CRLMB-3017/2026]

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(YOGENDRA KUMAR PUROHIT),J 71-GauravG/-

(Uploaded on 10/03/2026 at 05:15:21 PM)

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