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Prithviraj vs State Of Rajasthan (2026:Rj-Jd:11547)
2026 Latest Caselaw 3679 Raj

Citation : 2026 Latest Caselaw 3679 Raj
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Prithviraj vs State Of Rajasthan (2026:Rj-Jd:11547) on 10 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
                                   [2026:RJ-JD:11547]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                       S.B. Criminal Miscellaneous Bail Application No. 2252/2026

                                   Prithviraj S/o Bakhtawar Jaat, Aged About 58 Years, R/o
                                   Sargaav, P.s. Gangapur, District Bhilwara (Raj)
                                                                                                          ----Petitioner
                                                                           Versus
                                   State Of Rajasthan, Through Pp
                                                                                                        ----Respondent


                                   For Petitioner(s)             :     Mr. Mahipal Singh Rathore
                                                                       Mr. Gaurav Nagda
                                   For Respondent(s)             :     Mr. Surendra Bishnoi, PP



                                        HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(YOGENDRA KUMAR PUROHIT),J 43-GauravG/-

(Uploaded on 10/03/2026 at 05:36:21 PM)

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