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Rajesh vs State Of Rajasthan (2026:Rj-Jd:11526)
2026 Latest Caselaw 3669 Raj

Citation : 2026 Latest Caselaw 3669 Raj
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Rajesh vs State Of Rajasthan (2026:Rj-Jd:11526) on 10 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:11526]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                         JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 1127/2026

 Rajesh S/o Shri Om Prakash, Aged About 50 Years, Resident Of
 Village 1-245 RHB Colony Pratap Nagar, Udaipur, Originally
 Resident Of Kartiaka 03 Visvanath Colony Post Office Road
 Pratap Nagar Udaipur
 (Presently Lodged In Central Jail Udaipur)
                                                                       ----Petitioner
                                        Versus
 State Of Rajasthan, Through PP
                                                                     ----Respondent


For Petitioner(s)              :    Mr. Hitendra Singh For
                                    Mr. Shamboo Singh
For Respondent(s)              :    Mr. Narendra Singh Chandawat, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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[2026:RJ-JD:11526] (2 of 2) [CRLMB-1127/2026]

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(YOGENDRA KUMAR PUROHIT),J 24-SN LOHRA/-

(Uploaded on 10/03/2026 at 05:47:57 PM)

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