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Bhawar Singh vs State Of Rajasthan (2026:Rj-Jd:11537)
2026 Latest Caselaw 3648 Raj

Citation : 2026 Latest Caselaw 3648 Raj
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Bhawar Singh vs State Of Rajasthan (2026:Rj-Jd:11537) on 10 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:11537]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 776/2026

 Bhawar Singh S/o Mohan Singh, Aged About 43 Years, Ajitpura
 Police Station Dungla District Chittorgarh Rajasthan (Presently
 Lodged At Sub Jail Nimbahera)
                                                                     ----Petitioner
                                      Versus
 State Of Rajasthan, Through The Public Prosecutor
                                                                   ----Respondent


For Petitioner(s)           :     Mr. Pranjal Babel
For Respondent(s)           :     Mr. Narendra Singh Chandawat, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

10/03/2026 izkFkhZ&vfHk;qDr dh vksj ls tekur dk ;g vkosnu i= vUrxZr /kkjk 483 Hkkjrh; ukxfjd lqj{kk lafgrk] iqfyl Fkkuk Mwaxyk] ftyk fpÙkkSM+x<+ esa ntZ izFke lwpuk fjiksVZ la[;k 186@2023] vijk/k vUrxZr /kkjk 341] 323] 326] 302 Hkkjrh; n.M lafgrk ds ekeys esa tekur ij fjgk fd, tkus dh izkFkZuk ds lkFk izLrqr gqvk gSA cgl tekur vkosnu lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA izkFkhZ&vfHk;qDr ds ;ksX; vf/koDrk dh vksj ls ;g rdZ izLrqr fd;k gS fd ?kVuk fnukad 21-11-2023 dks ?kfVr gqbZ vkSj fjiksVZ fnukad 23-11-2023 dks ntZ djokbZ xbZA lsfIVd "kkWd dh otg ls e`R;q gksuk iksLVekVZe fjiksVZ ls Li'V gSA izkFkhZ&vfHk;qDr dks bl izdj.k esa >wBk Qalk;k x;k gSA izdj.k ds fopkj.k esa le; yxus dh laHkkouk gSA vr% izkFkhZ&vfHk;qDr dks tekur ij fjgk fd, tkus dk fuosnu fd;kA blds foijhr ;ksX; yksd vfHk;kstd us mDr tekur vkosnu i= dk l[r fojks/k djrs gq, izkFkhZ&vfHk;qDr ds tekur vkosnu i= dks [kkfjt fd, tkus dk fuosnu fd;kA eSaus mi;qZDr rdkZsa ij euu fd;k rFkk i=koyh dk lko/kkuhiwoZd voyksdu fd;kA bl ekeys esa xokg x.kir flag ds c;kuksa dk voyksdu fd;k x;k] ftlesa Li'V :i ls izkFkhZ&vfHk;qDr }kjk vius ikl j[ks pkdw ls x.kir flag ij okj fd;k]

(Uploaded on 10/03/2026 at 05:35:27 PM)

[2026:RJ-JD:11537] (2 of 2) [CRLMB-776/2026]

ftlls x.kir flag ds isV ij o ck,a gkFk ij pksV yxhA [kwu fudyus yxk] brus esa mldh ekrk xhrk dqaoj] iRuh fdj.k dqaoj oxSjg us chp&cpko fd;kA bZykt ds fy;s dkuksM Hkh.Mj ys x;sA x.kir flag dh gkyr orZeku esa pkdw ls yxh pksV ds dkj.k xEHkhj voLFkk esa gksdj csgn uktqd fLFkfr esa gSA orZeku esa egkjk.kk Hkwiky gkWfLiVy esa HkrhZ gS tks pyus fQjus dh gkyr esa ugha gSA iksLVekVZe fjiksVZ ds eqrkfcd "septic shock due to antemortam

abdominal injury" gksuk o "which is sufficient to cause death in ordinary

course of nature" vafdr gSA ,slh voLFkk esa cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks /;ku esa j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk] izdj.k ds rF;ksa o ifjfLFkfr;ksa esa izdj.k dh xaHkhjrk dks en~nsutj j[krs gq, izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;k tkuk U;k;ksfpr izrhr ugha gksrk gSA vr% ;g tekur izkFkZuk&i= [kkfjt fd;k tkrk gSA

(YOGENDRA KUMAR PUROHIT),J 20-divyashri/heena/-

(Uploaded on 10/03/2026 at 05:35:27 PM)

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