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Uday Singh vs State Of Rajathan (2026:Rj-Jd:11617)
2026 Latest Caselaw 3610 Raj

Citation : 2026 Latest Caselaw 3610 Raj
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Uday Singh vs State Of Rajathan (2026:Rj-Jd:11617) on 10 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:11617]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                         JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 2985/2026

 Uday Singh S/o Shri Bhanwar Singh Rawat, Aged About 25
 Years, Resident Of Sutevadi Gorindiya, Police Station Badanore,
 District Beawar, Rajasthan.
 (Presently Lodged In Dist Jail Bhilwara)
                                                                      ----Petitioner
                                       Versus
 State Of Rajathan, Through Public Prosecutor.
                                                                    ----Respondent


For Petitioner(s)            :     Mr. Bharat Gurjar
For Respondent(s)            :     Mr. Surendra Bishnoi, PP



     HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(Uploaded on 10/03/2026 at 05:20:04 PM)

[2026:RJ-JD:11617] (2 of 2) [CRLMB-2985/2026]

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(YOGENDRA KUMAR PUROHIT),J 67-GauravG/-

(Uploaded on 10/03/2026 at 05:20:04 PM)

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