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Hemraj vs State Of Rajasthan (2026:Rj-Jd:11598)
2026 Latest Caselaw 3608 Raj

Citation : 2026 Latest Caselaw 3608 Raj
Judgement Date : 10 March, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Hemraj vs State Of Rajasthan (2026:Rj-Jd:11598) on 10 March, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:11598]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                         JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 2969/2026

 1.       Hemraj S/o Kishan Lal, Aged About 20 Years, R/o Bortalai
          Mod, P.s. Bhinder, District Udaipur (At Present Lodged At
          Central Jail Udaipur)
 2.       Hiralal S/o Kishan Lal, Aged About 19 Years, R/o Bortalai
          Mod, P.s. Bhinder, District Udaipur (At Present Lodged At
          Central Jail Udaipur)
                                                                         ----Petitioners
                                       Versus
 State Of Rajasthan, Through PP
                                                                     ----Respondent


For Petitioner(s)            :     Mr. Abhisek Charan
For Respondent(s)            :     Mr. Shriram Choudhary, PP



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

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(Uploaded on 10/03/2026 at 05:57:56 PM)

[2026:RJ-JD:11598] (2 of 2) [CRLMB-2969/2026]

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(YOGENDRA KUMAR PUROHIT),J 65-S N LOHRA/-

(Uploaded on 10/03/2026 at 05:57:56 PM)

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