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Harmesh Singh vs State Of Rajasthan (2026:Rj-Jd:3189)
2026 Latest Caselaw 787 Raj

Citation : 2026 Latest Caselaw 787 Raj
Judgement Date : 19 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Harmesh Singh vs State Of Rajasthan (2026:Rj-Jd:3189) on 19 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:3189]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 15625/2025

1.       Harmesh Singh S/o Shri Karn Singh, Aged About 26
         Years, Ro Ward No12 Surewala Tehsil Tibbi District
         Hanumangarh (Presently Lodged In Jail Hanumangarh)
2.       Ranjeet Singh S/o Kulwant Singh, Aged About 29 Years,
         Ro   Ward    No12   Surewala    Tehsil  Tibbi District
         Hanumangarh (Presently Lodged In Jail Hanumangarh)
3.       Maddi @ Sonu Singh S/o Shri Karn Singh, Aged About 30
         Years, Ro Ward No12 Surewala Tehsil Tibbi District
         Hanumangarh (Presently Lodged In Jail Hanumangarh)
4.       Meetu Singh S/o Shri Karn Singh, Aged About 24 Years,
         Ro   Ward   No12    Surewala   Tehsil   Tibbi District
         Hanumangarh (Presently Lodged In Jail Hanumangarh)
                                                                   ----Petitioners
                                     Versus
State of Rajasthan, through PP
                                                                  ----Respondent


For Petitioner(s)          :     Ms. Sangeeta
For Respondent(s)          :     Mr. Urja Ram Kalbi, PP


           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order 19/01/2026

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(Uploaded on 19/01/2026 at 05:23:14 PM)

[2026:RJ-JD:3189] (2 of 2) [CRLMB-15625/2025]

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(UMA SHANKER VYAS),J

65-kumawat/-

(Uploaded on 19/01/2026 at 05:23:14 PM)

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