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Vijayraj Alias Raju vs State Of Rajasthan (2026:Rj-Jd:3148)
2026 Latest Caselaw 785 Raj

Citation : 2026 Latest Caselaw 785 Raj
Judgement Date : 19 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Vijayraj Alias Raju vs State Of Rajasthan (2026:Rj-Jd:3148) on 19 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:3148]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 766/2026

1.       Vijayraj Alias Raju S/o Mangi Lal, Aged About 28 Years,
         Resident Of Kuthwas, Gadriyawas, Police Station Kheroda,
         District Udaipur. (Lodged In Sub Jail, Kapasan)
2.       Shankar Lal Alias Tony S/o Jagdish, Aged About 26 Years,
         Resident Of Kiro Kl Mangari, Dabok, Policestation Dabok,
         District Udaipur (Lodged In Sub Jail, Kapasan)
                                                                     ----Petitioners
                                       Versus
State of Rajasthan, through PP
                                                                    ----Respondent


For Petitioner(s)            :     Mr. Vijay Kumar Gaur
For Respondent(s)            :     Mr. Urja Ram Kalbi, PP



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/01/2026

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(Uploaded on 19/01/2026 at 05:18:15 PM)

[2026:RJ-JD:3148] (2 of 2) [CRLMB-766/2026]

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(Uploaded on 19/01/2026 at 05:18:15 PM)

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