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Bhavin Alias Lalu vs State Of Rajasthan (2026:Rj-Jd:3138)
2026 Latest Caselaw 782 Raj

Citation : 2026 Latest Caselaw 782 Raj
Judgement Date : 19 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Bhavin Alias Lalu vs State Of Rajasthan (2026:Rj-Jd:3138) on 19 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:3138]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 708/2026

 Bhavin Alias Lalu S/o Shri Deepak Bhai, Aged About 35 Years, B
 284, Prabhakar Tenament, Near G.d. High School, Hiravadi Raod,
 Police   Station   Krishna      Nagar,       District      Ahmedabadgujaratat
 Present H 902, Amogha By Adani Realty Shanti Gramnear
 Vaishno Devi Circle, Ahmedabad Gujarat (Lodged In Dist. Jail,
 Salumber)
                                                                    ----Petitioner
                                     Versus
 State of Rajasthan, through PP
                                                                  ----Respondent


For Petitioner(s)          :     Mr. Sanjay Mathur
For Respondent(s)          :     Mr. Urja Ram Kalbi, PP



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/01/2026

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[2026:RJ-JD:3138] (2 of 2) [CRLMB-708/2026]

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(UMA SHANKER VYAS),J

1-kumawat/-

(Uploaded on 19/01/2026 at 05:17:35 PM)

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