Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ramanand @ Bauwa @ Choti vs State Of Rajasthan (2026:Rj-Jd:2672)
2026 Latest Caselaw 737 Raj

Citation : 2026 Latest Caselaw 737 Raj
Judgement Date : 16 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Ramanand @ Bauwa @ Choti vs State Of Rajasthan (2026:Rj-Jd:2672) on 16 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:2672]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 145/2026

Ramanand @ Bauwa @ Choti S/o Ramshankar, Aged About 30
Years, Resident Of Behind Government Hospital, Gali No.3, Bapu
Nagar. At Present Tenant At Sadhbhawna Nagar, Sri Ganganagar
Raj.. (At Present Lodged In Central Jail, Sri Ganganagar.)
                                                                    ----Petitioner
                                     Versus
State Of Rajasthan, Through PP
                                                                  ----Respondent


For Petitioner(s)          :     Mr. O. P. Choudhary, Adv. for
                                 Mr. Rakesh Matoria, Adv.
For Respondent(s)          :     Mr. Sameer Pareek, PP



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/01/2026

izkFkhZ&vfHk;qDr dh vksj ls viuh fu;fer tekur gsrq ;g tekur izkFkZuk i= ch-,u-,l-,l- dh /kkjk 483 ds vUrxZr iqfyl Fkkuk&dksrokyh xaxkuxj] ftyk&xaxkuxj esa ntZ izFke lwpuk fjiksVZ la[;k&536@2025 vijk/k vUrxZr /kkjk 331¼4½] 305¼d½ ch-,u-,l- esa is'k fd;k x;k gSA fo}ku vf/koDrk izkFkhZ&vfHk;qDr us rdZ fn;k fd vfHk;qDr funksZ"k gS] mls feF;k :i ls vkfyIr fd;k x;k gS] vfHk;qDr fnukad 10-12-2025 ls vfHkj{kk esa gS] egRoiw.kZ vuqla/kku gks pqdk gS] fopkj.k esa le; yxsxk] vr% izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;s tkus dk fuosnu fd;kA blds foijhr fo}ku yksd vfHk;kstd us vijk/k dh xaHkhjrk dks ns[krs gq, izkFkhZ&vfHk;qDr dk ;g tekur vkosnu [kkfjt fd;s tkus dk fuosnu fd;kA nksuksa i{kksa dh cgl ds lanHkZ esa vfHkys[k ij miyC/k lkexzh dk voyksdu fd;kA

(Uploaded on 16/01/2026 at 04:45:13 PM)

[2026:RJ-JD:2672] (2 of 2) [CRLMB-145/2026]

;|fi vfHk;qDr dk vkijkf/kd fjdkWMZ jgk gS] ysfdu orZeku ekeys esa izkFkhZ&vfHk;qDr ds fo:) ifjoknh ds ?kj ls lksus&pkanh ds tsojkr o vU; lkexzh pqjkus dk vkjksi gSA vfHk;qDr fnukad 10-12-2025 ls vfHkj{kk esa gS] egRoiw.kZ vuqla/kku gks pqdk gS] fopkj.k esa le; yxsxkA vr% izdj.k ds rF;ksa] ifjfLFkfr;ksa] izLrqr rdksaZ ,oa izkFkhZ&vfHk;qDr dh vfHkj{kk vof/k dks n`f"Vxr j[krs gq, izdj.k ds xq.k&nks"kksa ij fVIi.kh fd;s fcuk izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;k tkuk mfpr izrhr gksrk gSA ifj.kker% izkFkhZ&vfHk;qDr jkekuan mQZ cmvk mQZ pksVh iq= jke'kadj dh vksj ls izLrqr ;g tekur izkFkZuk i= Lohdkj dj vkns'k fn;k tkrk gS fd izkFkhZ bl ekeys esa fo}ku fopkj.k U;k;ky; ds larks"kizn] muds U;k;ky; ;k varfjrh U;k;ky; esa fu;r frfFk;ksa ij ,oa tc Hkh mls cqyk;k tk,] mifLFkfr gsrq ,d yk[k :i;s dk cU/k&i= rFkk ipkl&ipkl gtkj :i;s dh nks lqn`< izfrHkwfr;ka izLrqr dj izekf.kr djkos rks gLrxr izdj.k esa mls tekur ij fjgk dj fn;k tk,A

(UMA SHANKER VYAS),J 119-DINESH KUMAWAT

(Uploaded on 16/01/2026 at 04:45:13 PM)

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter