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Rakesh vs State Of Rajasthan (2026:Rj-Jd:2703)
2026 Latest Caselaw 733 Raj

Citation : 2026 Latest Caselaw 733 Raj
Judgement Date : 16 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Rakesh vs State Of Rajasthan (2026:Rj-Jd:2703) on 16 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:2703]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                         JODHPUR
       S.B. Criminal Miscellaneous Bail Application No. 557/2026

Rakesh S/o Ram Dayal, Aged About 38 Years, Ward No. 24,
Behind Ramdev Temple, Karmisar, Police Station Nal, At Present
Residing At Baba Khivnagar, Police Station Jnvc, Bikaner (At
Present Lodged At District Jail Bikaner)
                                                                    ----Petitioner
                                     Versus
State Of Rajasthan, Through Pp
                                                                  ----Respondent


For Petitioner(s)          :     Mr. Jogendar Singh, Adv.
For Respondent(s)          :     Mr. Pawan Kumar Bhati, PP



              HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/01/2026

izkFkhZ@vfHk;qDr dh vksj ls viuh fu;fer tekur gsrq ;g tekur izkFkZuk i= /kkjk 483 ch ,u ,l ,l ds vUrxZr iqfyl Fkkuk chaNoky] chdkusj esa ntZ izFke lwpuk fjiksVZ la[;k&07@2026 vijk/k vUrxZr /kkjk 8@15] 25 ,u Mh ih ,l ,DV esa is'k fd;k x;k gSA izkFkhZ@vfHk;qDr ds fo}ku vf/koDrk dk dFku gS fd izkFkhZ@vfHk;qDr funksZ"k gS] mls feF;k :i ls bl izdj.k esa vkfyIr fd;k x;k gSaA mudk ;g Hkh rdZ jgk gS fd cjken'kqnk eknd inkFkZ okf.kfT;d ek=k ls de gSA izkFkhZ@vfHk;qDr ls dksbZ vfHkj{kkRed vuqla/kku 'ks"k ugha gS] vfHk;qDr yacs le; ls vfHkj{kk esa gS] izdj.k ds fopkj.k esa le; yxsxk] vr% izkFkhZ@vfHk;qDr dk tekur izkFkZuk i= Lohdkj fd, tkus ,oa mls tekur ij fjgk fd, tkus dk fuosnu fd;k x;kA fo}ku yksd vfHk;kstd us izkFkZuk i= dk fojks/k fd;k rFkk vijk/k dh xaHkhjrk dks ns[krs gq, izkFkZuk i= [kkfjt fd, tkus dk fuosnu fd;k x;kA

(Uploaded on 16/01/2026 at 04:14:52 PM)

[2026:RJ-JD:2703] (2 of 2) [CRLMB-557/2026]

nksuksa i{kksa ds rdksZ ds lanHkZ esa vfHkys[k ij miyC/k lkexzh dk voyksdu fd;k ,oa ekeys ds rF;ksa ,oa ifjfLFkfr;ksa ij fopkj fd;kA izdj.k esa miyC/k leLr rF;kRed fLFkfr rFkk izLrqr fd;s x;s rdksZa rFkk izdj.k ds fopkj.k esa le; yxus dh laHkkouk dks /;ku esa j[krs gq, izdj.k ds bl izdze ij xq.kkoxq.k ij dksbZ jk; O;Dr fd, fcuk izkFkhZ@vfHk;qDr dk tekur izkFkZuk i= Lohdkj fd;k tkuk mfpr izrhr gksrk gSA

ifj.kker% izkFkhZ@vfHk;qDr jkds'k iq= jken;ky dh vksj ls izLrqr ;g tekur izkFkZuk i= Lohdkj fd;k tkrk gS vkSj vkns'k fn;k tkrk gS fd ;fn izkFkhZ bl ekeys esa fo}ku fopkj.k U;k;ky; ds larks"kizn] muds U;k;ky; esa fu;r frfFk;ksa ij ,oa tc Hkh mls ryc fd;k tkos] mifLFkfr gsrq ,d yk[k :i;s dk O;fDrxr ca/ki= o ipkl&ipkl gtkj :i;s dh nks lqn`< ,oa fo'oluh; izfrHkwfr;ka izLrqr djs rFkk mldh fdlh vU; izdj.k esa vko';drk u gks rks mls vfoyEc tekur ij fjgk dj fn;k tkosaA (UMA SHANKER VYAS),J 155-Murari Sharma

(Uploaded on 16/01/2026 at 04:14:52 PM)

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