Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shankar Lal vs State Of Rajasthan (2026:Rj-Jd:2733)
2026 Latest Caselaw 714 Raj

Citation : 2026 Latest Caselaw 714 Raj
Judgement Date : 16 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Shankar Lal vs State Of Rajasthan (2026:Rj-Jd:2733) on 16 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:2733]

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
  S.B. Criminal Miscellaneous Bail Application No. 565/2026

1.      Shankar Lal S/o Shri Lalu Ji Meena, Aged About 26
        Years,       Resident         Of       Chikla,         Police   Station
        Rishabhdev,district- Udaipur. (Lodged In Dist. Jail
        Dungarpur)
2.      Vinesh S/o Shri Vaisaram, Aged About 22 Years,
        Resident            Of          Chikla,              Police     Station
        Rishabhdev,district- Udaipur. (Lodged In Dist. Jail
        Dungarpur)
3.      Govind S/o Shri Vaisaram, Aged About 19 Years,
        Resident            Of          Chikla,              Police     Station
        Rishabhdev,district- Udaipur. (Lodged In Dist. Jail
        Dungarpur)
4.      Rakesh S/o Badri Lal, Aged About 22 Years, Resident
        Of Sasei Nathara Police Station Sarada, District -
        Udaipur (Lodged In Dist. Jail Dungarpur)
5.      Rajendra Kumar S/o Shri Badri Lal, Aged About 24
        Years, Sasei Nathara Police Station Sarada, District -
        Udaipur (Lodged In Dist. Jail Dungarpur)
                                                                 ----Petitioners
                                     Versus
State Of Rajasthan, Through Pp
                                                                ----Respondent


For Petitioner(s)           :    Mr. Bharat Shrimali, Adv.
                                 Mr. Ishwar Singh, Adv.
For Respondent(s)           :    Mr. Pawan Kumar Bhati, PP



       HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

16/01/2026

izkFkhZ@vfHk;qDrx.k dh vksj ls viuh fu;fer tekur gsrq ;g tekur izkFkZuk i= ch ,u ,l ,l dh /kkjk 483 ds vUrxZr iqfyl

(Uploaded on 16/01/2026 at 04:16:23 PM)

[2026:RJ-JD:2733] (2 of 3) [CRLMB-565/2026]

Fkkuk _"kHknso] mn;iqj esa ntZ izFke lwpuk fjiksVZ la[;k&275@2025 vijk/k vUrxZr /kkjk 189¼1½] 115¼2½] 126¼2½ ch ,u ,l esa is'k fd;k x;k gSA izkFkhZ@vfHk;qDrx.k ds fo}ku vf/koDrk dk dFku gS fd vfHk;qDrx.k funksZ"k gS] izdj.k esa egRoiw.kZ vuqla/kku gks pqdk gS] vkgr ds vkbZ dksbZ pksV izk.k?kkrd ugha gS] izkFkhZ@vfHk;qDrx.k fnukad 24-11-2025 ls vfHkj{kk esa gS] izdj.k ds fuLrkj.k esa le; yxsxkA vfHk;qDrx.k dk iwoZ dk dksbZ vkijkf/kd fjdksMZ ugha gS] vr% izkFkhZx.k@vfHk;qDrx.k dk tekur izkFkZuk i= Lohdkj fd, tkus ,oa mls tekur ij fjgk fd, tkus dk fuosnu fd;k x;kA fo}ku yksd vfHk;kstd us izkFkZuk i= dk fojks/k fd;k rFkk vijk/k dh xaHkhjrk dks ns[krs gq, izkFkZuk i= [kkfjt fd, tkus dk fuosnu fd;k x;kA nksuksa i{kksa ds rdksZ ds lanHkZ esa vfHkys[k ij miyC/k lkexzh dk voyksdu fd;k ,oa ekeys ds rF;ksa ,oa ifjfLFkfr;ksa ij fopkj fd;kA gLrxr ekeys esa vfHk;qDrx.k ds fo:) vkgr ds lkFk ekjihV dj ekuo o/k ds iz;kl dk vkjksi gSA izdj.k esa miyC/k leLr rF;kRed fLFkfr rFkk izLrqr fd;s x;s rdksZa] vfHkj{kk dh vof/k ,oa izdj.k ds fopkj.k esa le; yxus dh laHkkouk dks /;ku esa j[krs gq, izdj.k ds bl izdze ij xq.kkoxq.k ij dksbZ jk; O;Dr fd, fcuk izkFkhZx.k@vfHk;qDrx.k dk tekur izkFkZuk i= Lohdkj fd;k tkuk mfpr izrhr gksrk gSA

ifj.kker% izkFkhZx.k@vfHk;qDrx.k 1- 'kadjyky iq= ykywth eh.kk 2- fous'k iq= oSlkjke eh.kk 3- xksfoan iq= oSlkjke eh.kk 4- jkds'k iq= cnzhyky eh.kk o 5- jktsUnz dqekj iq= cnzhyky eh.kk dh vksj ls izLrqr ;g tekur izkFkZuk i= Lohdkj fd;k tkrk gS vkSj vkns'k fn;k tkrk gS fd ;fn izR;sd izkFkhZ bl ekeys esa fo}ku

(Uploaded on 16/01/2026 at 04:16:23 PM)

[2026:RJ-JD:2733] (3 of 3) [CRLMB-565/2026]

fopkj.k U;k;ky; ds larks"kizn] muds U;k;ky; esa fu;r frfFk;ksa ij ,oa tc Hkh mUgas ryc fd;k tkos] mifLFkfr gsrq ,d yk[k :i;s dk O;fDrxr ca/ki= o ipkl&ipkl gtkj :i;s dh nks lqn`< ,oa fo'oluh; izfrHkwfr;ka izLrqr djs rFkk mudh fdlh vU; izdj.k esa vko';drk u gks rks mUgsa vfoyEc tekur ij fjgk dj fn;k tkosaA

(UMA SHANKER VYAS),J 158-Murari Sharma

(Uploaded on 16/01/2026 at 04:16:23 PM)

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter