Citation : 2026 Latest Caselaw 565 Raj
Judgement Date : 15 January, 2026
[2026:RJ-JD:2374]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 460/2026
Sushmita Alias Sumitra Alias Shabnam W/o Bharat, Aged About
49 Years, R/o Pech Ka Pura, Multi Highway Road, Nimbahera P.s.
Kotwali Nimbahera, District Chittorgarh (Raj). (At Present
Lodged In Sub Jail Nimbahera)
----Petitioner
Versus
State Of Rajasthan, Through Public Prosecutor
----Respondent
Connected With
S.B. Criminal Miscellaneous Bail Application No. 15769/2025
Durgesh S/o Shanti Lal, Aged About 32 Years, Ward No. 11, Ram
Janak Mandir Ke Pass, Ratangarh, Thana Ratangarh, Neemuch,
Presently Residing At Kalyan Chowk, Nimbahera, District
Chittorgarh (Presently Lodged In Chittorgarh Jail)
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
S.B. Criminal Miscellaneous Bail Application No. 461/2026
Anwar S/o Umar, Aged About 53 Years, R/o Khanpura, P.s.
Ramganj, District Ajmer (Raj) (The Petitioner Presently Lodged
At Sub Jail Nimbahera)
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Rajesh Kumar
Ms. Anjali Kaushik
Mr. Zafar Khan
Mr. Bhagirath Solanki
For Respondent(s) : Mr. Urja Ram Kalbi, PP
HON'BLE MR. JUSTICE UMA SHANKER VYAS
(Uploaded on 15/01/2026 at 04:03:41 PM)
[2026:RJ-JD:2374] (2 of 3) [CRLMB-460/2026]
Judgment / Order
15/01/2026
izkFkhZ&vfHk;qDrx.k dh vksj ls viuh fu;fer tekur gsrq ;s i`Fkd~&i`Fkd~ tekur izkFkZuk i= Hkkjrh; ukxfjd lqj{kk lafgrk dh /kkjk 483 ds vUrxZr iqfyl Fkkuk&fuEckgsM+k] ftyk fpRrkSM+x<+ esa ntZ izFke lwpuk fjiksVZ la[;k&521@2025 vijk/k vUrxZr /kkjk 318¼4½] 316¼2½] 61¼2½ Hkkjrh; U;k; lafgrk esa is'k fd;k x;k gSA mDr rhuksa tekur vkosnu ,d gh izFke lwpuk fjiksVZ ls lacaf/kr gSa] vr% budk fuLrkj.k bl ,d gh vkns'k ds ek/;e ls fd;k tk jgk gSA fo}ku vf/koDrk izkFkhZ&vfHk;qDrx.k dh vksj ls ;g fuosnu fd;k x;k fd vfHk;qDrx.k funksZ"k gSSa] izkFkhZ&vfHk;qDrx.k djhc ,d ekg ls vfHkj{kk esa py jgs gSa] eq[; vfHk;qDr fueZyk gS] ftlds fo#) rF;ksa dks Nwik;s tkus dk vkjksi gS] fueZyk dk ekeyk izkFkhZ&vfHk;qDrx.k ls fHkUu gS] egRoiw.kZ vuqla/kku gks pqdk gS] fopkj.k esa le; yxsxk] vr% izkFkhZ&vfHk;qDrx.k dks tekur dk ykHk fn;s tkus dk fuosnu fd;kA blds foijhr fo}ku yksd vfHk;kstd us vijk/k dh xaHkhjrk dks ns[krs gq, izkFkhZ&vfHk;qDrx.k dk ;g tekur vkosnu [kkfjt fd;s tkus dk fuosnu fd;kA nksuksa i{kksa dh cgl ds lanHkZ esa vfHkys[k ij miyC/k lkexzh dk voyksdu fd;kA orZeku ekeys esa ;g vkjksi gS fd fueZyk igys ls fookfgrk Fkh] mlds 12 o"kZ dk cPpk Fkk] ysfdu bl rF; dks Nqikdj ifjoknh ls fookg dj nks yk[k #i;s dh Bxh dh rFkk vU; rhuksa vfHk;qDrx.k bl "kM~;a= esa 'kkfey jgs gSaA vr% izdj.k ds rF;ksa] ifjfLFkfr;ksa] izLrqr rdksaZ ,oa izkFkhZ&vfHk;qDrx.k dh vfHkj{kk vof/k dks n`f"Vxr j[krs gq, izdj.k ds xq.k&nks"kksa ij fVIi.kh fd;s fcuk izkFkhZ&vfHk;qDrx.k dks tekur dk ykHk fn;k tkuk mfpr izrhr gksrk gSA
(Uploaded on 15/01/2026 at 04:03:41 PM)
[2026:RJ-JD:2374] (3 of 3) [CRLMB-460/2026]
ifj.kker% izkFkhZ&vfHk;qDrx.k 01- lqf"erk mQZ lqfe=k mQZ 'kcue iRuh Hkjr] 02- nqxsZ'k iq= 'kkafryky] 03- vuoj iq= mej dh vksj ls izLrqr ;s tekur izkFkZuk i= Lohdkj dj vkns'k fn;k tkrk gS fd izR;sd izkFkhZ&vfHk;qDrx.k bl ekeys esa fo}ku fopkj.k U;k;ky; ds larks"kizn] muds U;k;ky; ;k varfjrh U;k;ky; esa fu;r frfFk;ksa ij ,oa tc Hkh mUgsa cqyk;k tk,] mifLFkfr gsrq ,d yk[k #i;s dk cU/k&i= rFkk ipkl&ipkl gtkj #i;s dh nks lqn`<+ izfrHkwfr;ka izLrqr dj izekf.kr djkos rks gLrxr izdj.k esa mUgsa tekur ij fjgk dj fn;k tk,A
(UMA SHANKER VYAS),J
128 to 130 kumawat/-
(Uploaded on 15/01/2026 at 04:03:41 PM)
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!