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Arjun Sharma vs State Of Rajasthan (2026:Rj-Jd:2001)
2026 Latest Caselaw 506 Raj

Citation : 2026 Latest Caselaw 506 Raj
Judgement Date : 14 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Arjun Sharma vs State Of Rajasthan (2026:Rj-Jd:2001) on 14 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:2001]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
   S.B. Criminal Miscellaneous Bail Application No. 15319/2025

Maqbool S/o Akbar, Aged About 19 Years, Kalni Kumaran, P.s.
Thanwala, District Nagaur (Lodged In Dist. Jail, Nagaur)
                                                                  ----Petitioner
                                   Versus
State of Rajasthan, through PP
                                                                ----Respondent
                             Connected With
   S.B. Criminal Miscellaneous Bail Application No. 15321/2025
Arun S/o Kishanlal, Aged About 21 Years, R/o Harijan Basti
Nakash Gate Nagaur Police Thana Kotwali Nagaur District
Nagaur. (Presently Lodged In District Jail Nagaur)
                                                                  ----Petitioner
                                   Versus
State of Rajasthan, thought PP
                                                                ----Respondent
   S.B. Criminal Miscellaneous Bail Application No. 15323/2025
Arjun Sharma S/o Moolchand, Aged About 20 Years, Resident Of
Kumhari Police Station Sadar Nagaur District Nagaur Rajasthan
(Presently Lodged In District Jail Nagaur)
                                                                  ----Petitioner
                                   Versus
State of Rajasthan, through PP
                                                                ----Respondent
   S.B. Criminal Miscellaneous Bail Application No. 15325/2025
Rashid S/o Gendu Khan, Aged About 20 Years, R/o Hilodi,
P.s.bhawanda, District Nagaur. (Presently Lodged In District Jail
Nagaur)
                                                                  ----Petitioner
                                   Versus
State of Rajasthan, through PP
                                                                ----Respondent


For Petitioner(s)        :     Mr. Piyush Chouhan
                               Mr. Rishabh Handa
                               Mr. Deependra Singh Shekhawat
                               Mr. Sandeep Pathak
                               Mr. Sampat Prajapat
                               Ms. Saeena Bano
For Respondent(s)        :     Mr. Urja Ram Kalbi, PP




                     (Uploaded on 14/01/2026 at 04:52:48 PM)
                    (Downloaded on 14/01/2026 at 08:52:18 PM)
 [2026:RJ-JD:2001]                      (2 of 3)                    [CRLMB-15319/2025]


           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

14/01/2026

izkFkhZ&vfHk;qDrx.k dh vksj ls viuh fu;fer tekur gsrq i`Fkd~&i`Fkd~ tekur izkFkZuk i= Hkkjrh; ukxfjd lqj{kk lafgrk dh /kkjk 483 ds vUrxZr iqfyl Fkkuk&lkbZcj] ftyk ukxkSj esa ntZ izFke lwpuk fjiksVZ la[;k&18@2025 vijk/k vUrxZr /kkjk 316¼2½] 318¼4½] 61¼2½¼,½ Hkkjrh; U;k; lafgrk o 66lh] 66Mh lwpuk izkS|ksfxdh vf/kfu;e esa is'k fd;k x;k gSA fo}ku vf/koDrk izkFkhZ&vfHk;qDrx.k dh vksj ls ;g fuosnu fd;k x;k fd vfHk;qDrx.k funksZ"k gSSa] pkjksa tekur vkosnu ,d gh izFke lwpuk fjiksVZ ls lacaf/kr gS] izkFkhZ&vfHk;qDr fnukad 18-11-2025 ls vfHkj{kk esa py jgs gSa] egRoiw.kZ vuqla/kku gks pqdk gS] fopkj.k esa le; yxsxk] vr% izkFkhZ&vfHk;qDrx.k dks tekur dk ykHk fn;s tkus dk fuosnu fd;kA blds foijhr fo}ku yksd vfHk;kstd us vijk/k dh xaHkhjrk dks ns[krs gq, izkFkhZ&vfHk;qDrx.k dk ;g tekur vkosnu [kkfjt fd;s tkus dk fuosnu fd;kA nksuksa i{kksa dh cgl ds lanHkZ esa vfHkys[k ij miyC/k lkexzh dk voyksdu fd;kA orZeku ekeys esa izkFkhZ&vfHk;qDrx.k ds fo#) lkbcj QzkWM ds ekeys esa edcwy ds }kjk yxHkx 1]50]000@& #i;s] v:.k ds laca/k esa yxHkx 1]66]000@& #i;s] vtqZu ls yxHkx 2]00]000@& #i;s o jlhn ls yxHkx 1]19]942@& #i;s dk QzkWM djus dk vkjksi gS] izkFkhZ&vfHk;qDrx.k fnukad 18-11-2025 ls vfHkj{kk esa gSa] egRoiw.kZ vuqla/kku gks pqdk gS] fopkj.k esa le; yxsxkA vr% izdj.k ds rF;ksa] ifjfLFkfr;ksa] izLrqr rdksaZ ,oa izkFkhZ&vfHk;qDrx.k dh vfHkj{kk vof/k dks n`f"Vxr j[krs gq, izdj.k ds xq.k&nks"kksa ij fVIi.kh

(Uploaded on 14/01/2026 at 04:52:48 PM)

[2026:RJ-JD:2001] (3 of 3) [CRLMB-15319/2025]

fd;s fcuk izkFkhZ&vfHk;qDrx.k dks tekur dk ykHk fn;k tkuk mfpr izrhr gksrk gSA ifj.kker% izkFkhZ&vfHk;qDrx.k 01- edcwy iq= vdcj] 02- v:.k iq= fd'kuyky] 03- vtqZu 'kekZ iq= ewypUn] 04- jlhn iq= xsUnw [kka dh vksj ls izLrqr ;s tekur izkFkZuk i= Lohdkj dj vkns'k fn;k tkrk gS fd izkFkhZ&vfHk;qDrx.k bl ekeys esa fo}ku fopkj.k U;k;ky; ds larks"kizn] muds U;k;ky; ;k varfjrh U;k;ky; esa fu;r frfFk;ksa ij ,oa tc Hkh mUgsa cqyk;k tk,] mifLFkfr gsrq ,d&,d yk[k #i;s ds cU/k&i= rFkk ipkl&ipkl gtkj #i;s dh nks lqn`<+ izfrHkwfr;ka izLrqr dj izekf.kr djkos rks gLrxr izdj.k esa mUgsa tekur ij fjgk dj fn;k tk,A

(UMA SHANKER VYAS),J

67-68-70-72-Kumawat/-

(Uploaded on 14/01/2026 at 04:52:48 PM)

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