Citation : 2026 Latest Caselaw 501 Raj
Judgement Date : 14 January, 2026
[2026:RJ-JD:2001]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 14903/2025
Subhash S/o Jenaram, Aged About 30 Years, R/o Pokandi Ke
Pass Mundwa, Police Thana Mundwa, District Nagaur, ( Presently
Lodged In District Jail Nagaur)
----Petitioner
Versus
State of Rajasthan, through PP
----Respondent
Connected With
S.B. Criminal Miscellaneous Bail Application No. 15322/2025
Surendra Harijan S/o Shaitan Ram, Aged About 26 Years, Indra
Colony Rol, Police Station Rol, District Nagaur, Rajasthan
(Lodged In Dist. Jail, Nagaur)
----Petitioner
Versus
State of Rajasthan, through PP
----Respondent
S.B. Criminal Miscellaneous Bail Application No. 15324/2025
Gordhan S/o Likhmaram, Aged About 34 Years, R/o Balaya Police
Thana Mundwa District Nagaur. (Presently Lodged In District Jail
Nagaur)
----Petitioner
Versus
State of Rajasthan, thought PP
----Respondent
For Petitioner(s) : Mr. Rishabh Handa
Mr. Sahdev Raliya
For Respondent(s) : Mr. Urja Ram Kalbi, PP
HON'BLE MR. JUSTICE UMA SHANKER VYAS
Judgment / Order
14/01/2026
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(Uploaded on 14/01/2026 at 04:50:38 PM)
[2026:RJ-JD:2001] (2 of 2) [CRLMB-14903/2025]
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(UMA SHANKER VYAS),J
65-69-71-Rakesh/-
(Uploaded on 14/01/2026 at 04:50:38 PM)
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