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Rajesh Kumar Nayak vs State Of Rajasthan (2026:Rj-Jd:2001)
2026 Latest Caselaw 467 Raj

Citation : 2026 Latest Caselaw 467 Raj
Judgement Date : 14 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Rajesh Kumar Nayak vs State Of Rajasthan (2026:Rj-Jd:2001) on 14 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:2001]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                         JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 14904/2025

1.        Rajesh Kumar Nayak S/o Babulal, Aged About 37 Years,
          R/o Nehru Colony, Jogimagra Badli, Police Thana Kotwali,
          Nagaur, District Nagaur (Presently Lodged In District Jail
          Nagaur)
2.        Anopchand Regar S/o Late Shri Purkharam, Aged About
          30 Years, R/o Regro Ka Mohalla, Badi Khatu, Police Thana
          Khatu Badi, District Nagaur (Presently Lodged In District
          Jail Nagaur)
3.        Mukesh S/o Omprakash, Aged About 30 Years, R/o
          Regaro Ka Mohalla, Badli, Police Thana Kotwali Nagaur,
          District Nagaur, (Presently Lodged In District Jail Nagaur)
                                                                          ----Petitioners
                                     Versus
State of Rajasthan, through PP
                                                                      ----Respondent


For Petitioner(s)          :     Mr. Shakti Singh Mertiya
For Respondent(s)          :     Mr. Urja Ram Kalbi, PP



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

14/01/2026 izkFkhZ&vfHk;qDrx.k dh vksj ls viuh fu;fer tekur gsrq ;g tekur izkFkZuk i= Hkkjrh; ukxfjd lqj{kk lafgrk dh /kkjk 483 ds vUrxZr iqfyl Fkkuk&lkbcj] ftyk ukxkSj esa ntZ izFke lwpuk fjiksVZ la[;k&18@2025 vijk/k vUrxZr /kkjk 316¼2½] 318¼4½] 61¼2½¼,½ Hkkjrh; U;k; lafgrk o /kkjk 66lh] 66Mh lwpuk izkS|ksfxdh vf/kfu;e esa is'k fd;k x;k gSA fo}ku vf/koDrk izkFkhZ&vfHk;qDr eqds'k dh gn rd bl tekur izkFkZuk i= dks vkjksi i= izLrqr djus ds mijkar uohu vkosnu is'k djus dh Lora=rk ds lkFk fuLrkfjr fd;s tkus dk fuosnu fd;kA

(Uploaded on 14/01/2026 at 04:51:19 PM)

[2026:RJ-JD:2001] (2 of 3) [CRLMB-14904/2025]

vr% izkFkhZ&vfHk;qDr eqds'k dh gn rd bl izkFkZuk i= dks vkjksi i= izLrqr djus ds mijkar uohu vkosnu is'k djus dh Lora=rk ds lkFk vkosnu okil fy;s tkus ls fuLrkfjr fd;k tkrk gSA cgl tekur vkosnu izkFkhZ&vfHk;qDrx.k jkts'k dqekj o vuksipan jSxj dh gn rd lquh xbZ rFkk miyC/k vfHkys[k dk voyksdu fd;kA izkFkhZ&vfHk;qDr jkts'k o vuksipan ds laca/k esa fo}ku vf/koDrk vfHk;qDrx.k dk fuosnu gS fd izkFkhZ&vfHk;qDrx.k funksZ"k gSa] vf'kf{kr gSa] muds [kkrs dk nq#i;ksx gqvk gS] djhc nks ekg ls vfHkj{kk esa gS] vc dksbZ vfHkj{kkRed vuqla/kku ugha gksuk gSA vr% izkFkhZ&vfHk;qDrx.k dks tekur dk ykHk fn;s tkus dk fuosnu fd;kA blds foijhr fo}ku yksd vfHk;kstd us vijk/k dh xaHkhjrk dks ns[krs gq, izkFkhZ&vfHk;qDrx.k dk ;g tekur vkosnu [kkfjt fd;s tkus dk fuosnu fd;kA nksuksa i{kksa dh cgl ds lanHkZ esa vfHkys[k ij miyC/k lkexzh dk voyksdu fd;kA orZeku ekeys esa izkFkhZ&vfHk;qDrx.k ds fo:) E;wy cSad ds [kkrs ds ek/;e ls jkts'k o vuksipan ls Øe'k% yxHkx 2]00]000@& o 3]00]000@& #i;s dh lkbcj QzkWM ds ek/;e ls izkIr djus o /kks[kk/kM+h dk vkjksi gS] izkFkhZ&vfHk;qDrx.k dk iwoZ dk dksbZ vkijkf/kd fjdkWMZ ugha gS] izkFkhZ&vfHk;qDrx.k djhc nks ekg ls vfHkj{kk esa gSa] egRoiw.kZ vuqla/kku gks pqdk gS] fopkj.k esa le; yxsxkA vr% izdj.k ds rF;ksa] ifjfLFkfr;ksa] izLrqr rdksaZ ,oa izkFkhZ&vfHk;qDrx.k dh vfHkj{kk vof/k dks n`f"Vxr j[krs gq, izdj.k ds xq.k&nks"kksa ij fVIi.kh fd;s fcuk izkFkhZ&vfHk;qDrx.k dks tekur dk ykHk fn;k tkuk mfpr izrhr gksrk gSA ifj.kker% izkFkhZ&vfHk;qDrx.k 01- jkts'k dqekj uk;d iq= ckcwyky] 02- vuksipan jSxj iq= Lo- iqj[kkjke dh vksj ls izLrqr ;g tekur izkFkZuk i= Lohdkj dj vkns'k fn;k tkrk gS fd izkFkhZ bl ekeys esa fo}ku fopkj.k U;k;ky; ds larks"kizn] muds U;k;ky; ;k varfjrh U;k;ky; esa fu;r

(Uploaded on 14/01/2026 at 04:51:19 PM)

[2026:RJ-JD:2001] (3 of 3) [CRLMB-14904/2025]

frfFk;ksa ij ,oa tc Hkh mUgsa cqyk;k tk,] mifLFkfr gsrq ,d&,d yk[k #i;s dk cU/k&i= rFkk ipkl&ipkl gtkj #i;s dh nks lqn`< izfrHkwfr;ka izLrqr dj izekf.kr djkos rks gLrxr izdj.k esa mUgsa tekur ij fjgk dj fn;k tk,A

(UMA SHANKER VYAS),J 66-Rakesh/-

(Uploaded on 14/01/2026 at 04:51:19 PM)

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