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Prabhu Lal vs State Of Rajasthan (2026:Rj-Jd:1730)
2026 Latest Caselaw 438 Raj

Citation : 2026 Latest Caselaw 438 Raj
Judgement Date : 13 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Prabhu Lal vs State Of Rajasthan (2026:Rj-Jd:1730) on 13 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:1730]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 309/2026

 Prabhu Lal S/o Nanji, Aged About 44 Years, Residence Of Gatrali,
 Hoda Phala, Police Station- Pahada, Udaipur Raj. (At Present
 Lodged In Udaipur)
                                                                     ----Petitioner
                                      Versus
 State of Rajasthan, Through PP
                                                                   ----Respondent


For Petitioner(s)           :     Mr. Jitesh Kandare
For Respondent(s)           :     Mr. Urja Ram Kalbi, PP



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/01/2026

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(Uploaded on 13/01/2026 at 04:29:17 PM)

[2026:RJ-JD:1730] (2 of 2) [CRLMB-309/2026]

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(UMA SHANKER VYAS),J

166-Rakesh/-

(Uploaded on 13/01/2026 at 04:29:17 PM)

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