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Vishal vs State Of Rajasthan (2026:Rj-Jd:1756)
2026 Latest Caselaw 411 Raj

Citation : 2026 Latest Caselaw 411 Raj
Judgement Date : 13 January, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Vishal vs State Of Rajasthan (2026:Rj-Jd:1756) on 13 January, 2026

Author: Uma Shanker Vyas
Bench: Uma Shanker Vyas
[2026:RJ-JD:1756]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
     S.B. Criminal Miscellaneous Bail Application No. 327/2026

1.       Vishal S/o Babu Lal Meena, Aged About 22 Years, R/o
         Bilakh Gadavat Police Thana Rishabhdev District Udaipur.
         (At Present Lodged In District Jail Dungarpur)
2.       Sohan Lal S/o Babu Lal, Aged About 22 Years, R/o Bilakh
         Gadavat Police Thana Rishabhdev District Udaipur. (At
         Present Lodged In District Jail Dungarpur)
                                                                    ----Petitioners
                                      Versus
State Of Rajasthan, Through PP
                                                                   ----Respondent


For Petitioner(s)           :     Mr. Jitendra Ojha
                                  Ms. Mitali Vaishanav
For Respondent(s)           :     Mr. Urja Ram Kalbi, PP



           HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/01/2026

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(Uploaded on 13/01/2026 at 03:46:23 PM)

[2026:RJ-JD:1756] (2 of 2) [CRLMB-327/2026]

nksuksa i{kksa dh cgl ds lanHkZ esa vfHkys[k ij miyC/k lkexzh dk voyksdu fd;kA izkFkhZ&vfHk;qDr fo'kky ds fo#) djhc rhu vkijkf/kd izdj.k o izkFkhZ&vfHk;qDr lksguyky ds fo#) nks vkijkf/kd izdj.k iwoZ esa ntZ gaSA orZeku ekeys esa ifjoknh ds lkFk ekjihV dj eksckby o pSu Nhuus dk vkjksi gS] izkFkhZ&vfHk;qDrx.k fnukad 06-11-2025 ls vfHkj{kk esa gSa] egRoiw.kZ vuqla/kku gks pqdk gS] fopkj.k esa le; yxsxkA vr% izdj.k ds rF;ksa] ifjfLFkfr;ksa] izLrqr rdksaZ ,oa izkFkhZ&vfHk;qDr dh vfHkj{kk vof/k dks n`f"Vxr j[krs gq, izdj.k ds xq.k&nks"kksa ij fVIi.kh fd;s fcuk izkFkhZ&vfHk;qDrx.k dks tekur dk ykHk fn;k tkuk mfpr izrhr gksrk gSA ifj.kker% izkFkhZ&vfHk;qDrx.k 01- fo'kky iq= ckcwyky] 02- lksguyky iq= ckcqyky dh vksj ls izLrqr ;g tekur izkFkZuk i= Lohdkj dj vkns'k fn;k tkrk gS fd izkFkhZ&vfHk;qDrx.k bl ekeys esa fo}ku fopkj.k U;k;ky; ds larks"kizn] muds U;k;ky; ;k varfjrh U;k;ky; esa fu;r frfFk;ksa ij ,oa tc Hkh mUgsa cqyk;k tk,] mifLFkfr gsrq ,d&,d yk[k #i;s dk cU/k&i= rFkk ipkl&ipkl gtkj #i;s dh nks lqn`< izfrHkwfr;ka izLrqr dj izekf.kr djkos rks gLrxr izdj.k esa mUgsa tekur ij fjgk dj fn;k tk,A

(UMA SHANKER VYAS),J

172-kumawat/-

(Uploaded on 13/01/2026 at 03:46:23 PM)

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